ITAT Delhi Bench
81,630 judgments
ASPECT FOUNDATION,JIND vs CIT EXEMPTIONS, CHANDIGARH
SHRI M. BALAGANESH, ACCOUNTANT MEMBER AND SH. YOGESH KUMAR U.S. (Judicial Member)
PAWAN SOLANKI,NEW DELHI vs ITO WARD 58(3), NEW DELHI
SMT. ANNAPURNA GUPTA (Accountant Member), Ms. MADHUMITA ROY (Judicial Member)
GEETANJALI SOOD,NEW DELHI vs INCOME TAX OFFICER, NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
MR. HARISH CHOUDHARY,GHAZIABAD vs DCIT-CENTRAL CIRCLE, GHAZIABAD
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
MR. HARISH CHOUDHARY,GHAZIABAD vs DCIT-CENTRAL CIRCLE, GHAZIABAD
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
MR. HARISH CHOUDHARY,GHAZIABAD vs DCIT-CENTRAL CIRCLE, GHAZIABAD
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
MR. HARISH CHOUDHARY,GHAZIABAD vs DCIT-CENTRAL CIRCLE, GHAZIABAD
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
MR. HARISH CHOUDHARY,GHAZIABAD vs DCIT-CENTRAL CIRCLE, GHAZIABAD
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
MR. HARISH CHOUDHARY,GHAZIABAD vs DCIT-CENTRAL CIRCLE, GHAZIABAD
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
MR. DHIR SINGH,GHAZIABAD vs DCIT-CENTRAL CIRCLE, GHAZIABAD
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
MR. DHIR SINGH,GHAZIABAD vs DCIT-CENTRAL CIRCLE, GHAZIABAD
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
MR. DHIR SINGH,GHAZIABAD vs DCIT-CENTRAL CIRCLE, GHAZIABAD
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
MR. DHIR SINGH,GHAZIABAD vs DCIT-CENTRAL CIRCLE, GHAZIABAD
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
MR. DHIR SINGH,GHAZIABAD vs DCIT-CENTRAL CIRCLE, GHAZIABAD
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
MR. DHIR SINGH,GHAZIABAD vs DCIT-CENTRAL CIRCLE, GHAZIABAD
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
MR. DHIR SINGH,GHAZIABAD vs DCIT-CENTRAL CIRCLE, GHAZIABAD
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SAMPOORNA SEVA CHARITABLE TRUST,ALAKNANDA, SOUTH DELHI vs INCOME TAX OFFICER, WARD EXEMP 2(1), DELHI, CIVIC CENTRE, NEW DELHI
SHRIS.RIFAUR RAHMAN (Accountant Member)
ARVIND KUMAR PROP. M/S SHREE BALAJI TRADING CO.,PANIPAT vs ADDL/JT/ASST COMMISSIONER OF INCOME TAX/INCOME TAX OFFICER, NFAC, DELHI, DELHI
DCIT(OSD), CR BUILDING vs MAX LIFE INSURANCE COMPANY LIMITED, GURGAON
MS. MADHUMITA ROY, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)