ITAT Delhi Bench

SPERRY PLAST LTD,NEW DELHI vs DCIT, NEW DELHI

SHRI M. BALAGANESH, ACCOUNTANT MEMBER AND SH. YOGESH KUMAR U.S. (Judicial Member)

INCOME TAX OFFICER, RAMPUR vs BABU, RAMPUR

SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M BALAGANESH (Accountant Member)

VIJAY KUMAR GUPTA,DELHI vs ITO WARD 44(2), DELHI

DELHI BENCH “SMC”: NEW DELHI Ms. MADHUMITA ROY (Judicial Member)

CLASSIC DISPLAY SYSTEMS PRIVATE LIMITED,DELHI vs ASSISTANT DIRECTOR OF INCOME TAX (CPC) BENGALURU, BENGALURU

SHRI M. BALAGANESH (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)

SUSHIL KUMAR,DELHI vs ACIT, CIRCLE - 22(2), DELHI

SHRI M. BALAGANESH, ACCOUNTANT MEMBER AND SH. YOGESH KUMAR U.S. (Judicial Member)

SUSHIL KUMAR,DELHI vs ACIT - CIRCLE -22(2), DELHI

SHRI M. BALAGANESH, ACCOUNTANT MEMBER AND SH. YOGESH KUMAR U.S. (Judicial Member)

MEDICAL SERVICE SOCIETY,DELHI vs CIT EXEMPTION, DELHI, DELHI

the tribunal.

MEDICAL SERVICE SOCIETY ,DELHI vs CIT EXEMPTION, DELHI, DELHI

the tribunal.

NITIN KUMAR GUPTA,HARYANA vs INCOME TAX OFFICER WARD 19(3), C R BUILDING ITO

SHRI MAHAVIR SINGH (Vice President), SHRI M. BALAGANESH (Accountant Member)

R.C.ENERGY METERING PVT. LTD.,NEW DELHI vs ACIT,CIRCLE-20(2), NEW DELHI

SMT. ANNAPURNA GUPTA, ACOUNTANT MEMBER, MS. MADHUMITA ROY (Judicial Member)

KOHINOOR FOODS LIMITED,NEW DELHI vs PRINCIPAL COMMISSIONER OF INCOME TAX, DELHI-4, NEW DELHI

SHRI S.RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)

DEEPAK KUMAR AGARWAL,MORADABAD vs ITO,WARD-2(1), NEW DELHI

SHRI M. BALAGANESH, ACCOUNTANT MEMBER AND SH. YOGESH KUMAR U.S. (Judicial Member)

ACIT CIR-10(1) NEW DELHI , ITO C.R BUILDING vs H M HENNES AND MAURITZ RETAIL PVT. LTD., DISTRICT CENTRE SAKET,

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

MAX LIFE INSURANCE COMPANY LIMITED,GURGAON vs ASSISTANT COMMISSIONER OF INCOME TAX (OSD) CIRCLE 10(1), DELHI

MS. MADHUMITA ROY, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)

AVT HOMES PRIVATE LIMITED,. vs ITO WARD 1(1), FBD, .

DAURAU FARM LLP,NEW DELHI vs ACIT, CENTRAL CIRCLE-II, NOIDA

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

INCOME TAX OFFICER, WARD-51(1), NEW DELHI vs AKSHAY AGGARWAL, NEW DELHI

NOKIA SOLUTIONS AND NETWORKS INDIA PRIVATE LIMITED (AS SUCCESSOR OF ALCATEL LUCENT INDIA LIMITED)),DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 16(1), DELHI, DELHI

SHRI VIKAS AWASTHY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)

SKYLARK HATCHERIES PRIVATE LIMITED,URLANA KALAN, ISRANA, PANIPAT vs DCIT, CENTRAL CIRCLE, KARNAL, DCIT, CENTRAL CIRCLE, KARNAL

SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

SH. SURENDRA SINGH DHULL,DEFENCE COLONY, JIND vs DCIT, CENTRAL CIRCLE, KARNAL, DCIT, CENTRAL CIRCLE, KARNAL

SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)