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ITAT Delhi Bench

81,630 judgments

JAGDISH PRASAD,DELHI vs ACIT-CIRCLE 57(1), DELHI

ITA 2387/DEL/2023[2008-09]Status: Disposed4/6/2025AY 2008-09

SHRI S.RIFAUR RAHMAN (Accountant Member)

DR. SARVESH KUMAR,DELHI vs ACIT CIRCLE 57(1), NEW DELHI

ITA 2339/DEL/2023[2008-09]Status: Disposed4/6/2025AY 2008-09

SHRI S.RIFAUR RAHMAN (Accountant Member)

REENA MITTAL,NEW DELHI vs DCIT CENTRAL CIRCLE 31, NEW DELHI

ITA 2021/DEL/2023[2016-17]Status: Disposed4/6/2025AY 2016-17

MS. ANNAPURNA GUPTA (Accountant Member), Ms. MADHUMITA ROY (Judicial Member)

DCIT CENTRAL CIRCLE-28, NEW DELHI vs JINDAL ITF LIMITED, NEW DELHI

ITA 1777/DEL/2023[2013-14]Status: Disposed4/6/2025AY 2013-14

SHRI MAHAVIR SINGH, VICE PRESIDENT, SHRI NAVEEN CHANDRA (Accountant Member)

JINDAL SAW LTD.,NEW DELHI vs ACIT, CIRCLE-13(2), NEW DELHI

ITA 504/DEL/2022[2014-15]Status: Disposed4/6/2025AY 2014-15

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

ACIT, CIRCLE-46(1), NEW DELHI vs DABUR INVEST CORP., DELHI

ITA 2454/DEL/2022[2018-19]Status: Disposed4/6/2025AY 2018-19

SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

ACIT, CIRCLE-46(1), NEW DELHI vs DABUR INVEST CORP , DELHI

ITA 2453/DEL/2022[2017-18]Status: Disposed4/6/2025AY 2017-18

DABUR INVEST CORP,NEW DELHI vs JCIT, RANGE-46, NEW DELHI

ITA 2448/DEL/2022[2018-19]Status: Disposed4/6/2025AY 2018-19

DABUR INVEST CORP,NEW DELHI vs JCIT, RANGE-46, NEW DELHI

ITA 2447/DEL/2022[2017-18]Status: Disposed4/6/2025AY 2017-18

SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

DEV WINE SALES CORPORATION,NEW DELHI vs DCIT, CENTRAL CIRCLE-2, FARIDABAD

ITA 2398/DEL/2022[2020-21]Status: Disposed4/6/2025AY 2020-21

SHRI M. BALAGANESH (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)

RIO TINTO INDIA PRIVATE LIMITED,GURGAON vs ACIT, CIRCLE-19(1), NEW DELHI

ITA 185/DEL/2022[2010-11]Status: Disposed4/6/2025AY 2010-11

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

JINDAL GREEN CROP INTL. PVT. LTD.,DELHI vs DCIT, CENTRAL CIRCLE-08, NEW DELHI

ITA 1590/DEL/2022[2016-17]Status: Disposed4/6/2025AY 2016-17

SHRI SHAMIM YAHYA, ACCOUNTANT MEMBER, SHRI VIMAL KUMAR (Judicial Member)

JINDAL GREEN CROP INTL. PVT. LTD.,DELHI vs DCIT, CENTRAL CIRCLE-08, NEW DELHI

ITA 1589/DEL/2022[2015-16]Status: Disposed4/6/2025AY 2015-16

SHRI SHAMIM YAHYA, ACCOUNTANT MEMBER, SHRI VIMAL KUMAR (Judicial Member)

JINDAL GREEN CROP INTL. PVT. LTD.,DELHI vs DCIT, CENTRAL CIRCLE-08, DELHI

ITA 1588/DEL/2022[2014-15]Status: Disposed4/6/2025AY 2014-15

SHRI SHAMIM YAHYA, ACCOUNTANT MEMBER, SHRI VIMAL KUMAR (Judicial Member)

SG POLYPLAST PVT. LTD.,DELHI vs DCIT, CENTRAL CIRCLE-08, NEW DELHI

ITA 1587/DEL/2022[2016-17]Status: Disposed4/6/2025AY 2016-17

SHRI SHAMIM YAHYA, ACCOUNTANT MEMBER, SHRI VIMAL KUMAR (Judicial Member)

SG POLYPLAST PVT. LTD.,DELHI vs DCIT, CENTRAL CIRCLE-08, NEW DELHI

ITA 1586/DEL/2022[2015-16]Status: Disposed4/6/2025AY 2015-16

SHRI SHAMIM YAHYA, ACCOUNTANT MEMBER, SHRI VIMAL KUMAR (Judicial Member)

FAQIR CHAND DALIP KUMAR,DELHI vs DCIT, CENTRAL CIRCLE-08/, NEW DELHI

ITA 1585/DEL/2022[2016-17]Status: Disposed4/6/2025AY 2016-17

SHRI SHAMIM YAHYA, ACCOUNTANT MEMBER, SHRI VIMAL KUMAR (Judicial Member)

FAQIR CHAND DALIP KUMAR,DELHI vs DCIT,CENTRAL CIRCLE-08, NEW DELHI

ITA 1584/DEL/2022[2015-16]Status: Disposed4/6/2025AY 2015-16

SHRI SHAMIM YAHYA, ACCOUNTANT MEMBER, SHRI VIMAL KUMAR (Judicial Member)

FAQIR CHAND DALIP KUMAR,DELHI vs DCIT, CENTRAL CIRCLE-08, NEW DELHI

ITA 1583/DEL/2022[2014-15]Status: Disposed4/6/2025AY 2014-15

SHRI SHAMIM YAHYA, ACCOUNTANT MEMBER, SHRI VIMAL KUMAR (Judicial Member)

DALIP JINDAL,DELHI vs DCIT, CENTRAL CIRCLE-08, NEW DELHI

ITA 1582/DEL/2022[2016-17]Status: Disposed4/6/2025AY 2016-17

SHRI SHAMIM YAHYA, ACCOUNTANT MEMBER, SHRI VIMAL KUMAR (Judicial Member)