ITAT Delhi Bench
81,630 judgments
ACIT, CIRCLE-44(1), NEW DELHI vs ADS ASSOCIATED GROUP, NEW DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI S RIFAUR RAHMAN (Accountant Member)
ADS ASSOCIATED GROUP,NEW DELHI vs ACIT, CIRCLE-41(1), NEW DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI S RIFAUR RAHMAN (Accountant Member)
DCIT, CIRCLE-20(2), NEW DELHI vs R.P.INFRAVENTURE P.LTD, NEW DELHI
Ms. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
KDP BUILDWELL P.LTD,DELHI vs DCIT, CENTRAL CIRCLE, GHAZIABAD
SHRIS.RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
PRAKASH CHAND GUPTA,NEW DELHI vs CIT(A)-20, NEW DELHI
MS. MADHUMITA ROY (Judicial Member), SHRI KHETTRA MOHAN ROY (Accountant Member)
ORACLE FARMS LLP (SUCCESSOR TO ORACLE FARMS PVT LTD.),NEW DELHI vs ACIT CC-16, NEW DELHI
SHRI SHAMIM YAHYA (Accountant Member), SHRI SUDHIR KUMAR (Judicial Member)
CBS HOLDING (P) LTD.,DELHI vs ITO, WARD-5(4), NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
NATIONAL HOUSING BANK,NEW DELHI vs ACIT, CIRCLE-17(2), NEW DELHI
AJAY KUMAR,MUZAFFARNAGAR vs ITO, WARD-1(1), MUZAFFARNAGAR
SHRI VIKAS AWASTHY, JUDICIAL MEMBER and SHRIS.RIFAUR RAHMAN (Accountant Member)
AJAY KUMAR,MUZAFFARNAGAR vs ITO, WARD- 1(1), MUZAFFARNAGAR
SHRI VIKAS AWASTHY, JUDICIAL MEMBER and SHRIS.RIFAUR RAHMAN (Accountant Member)
DCIT, CIRCLE- 1, MUZAFFARNAGAR vs AJAY KUMAR, MUZAFFARNAGAR
SHRI VIKAS AWASTHY, JUDICIAL MEMBER and SHRIS.RIFAUR RAHMAN (Accountant Member)
ACIT, CIRCLE- 15, NEW DELHI vs ADHIST GARMENT EXPORT PVT. LTD., NEW DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI S RIFAUR RAHMAN (Accountant Member)
ITO, NEW DELHI vs M/S. BILLET PROCON PVT. LTD., DELHI
SHRI CHALLA NAGENDRA PRASAD, JUDICIAL MEMBER\nAND\nSHRI S RIFAUR RAHMAN (Accountant Member)
M/S ORACLE FARMS LLP,,NEW DELHI vs DCIT, NEW DELHI
SHRI SHAMIM YAHYA (Accountant Member), SHRI SUDHIR KUMAR (Judicial Member)
ACIT, NEW DELHI vs M/S. A & D ESTATES PVT. LTD., NEW DELHI
Ms. MADHUMITA ROY (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SHRI CHETAN SETH,NEW DELHI vs ITO, NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
SHRI CHETAN SETH,NEW DELHI vs ITO, NEW DELHI
SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER\nAND\nSHRI BRAJESH KUMAR SINGH, ACCOUNTANT MEMBER\nITA Nos.1808/Del/2023 And 2983, 2984 And 2985/DEL/2015\n[Assessment Years: 2004-05, 2005-06, 2006-07 And 2007-08]\nShri Chetan Seth,\nPlot No.14, LCS, Sector-B-1,\nVasant Kunj,\nNew Delhi-110070\nPAN-AOLPS2992A\nAppellant\nIncome Tax Officer,\nWard-15(3),\nVs New Delhi\nRespondent\nAppellant by\nRespondent by\nShri Arun Kishore, CA &\nShri Alok Suri, CA\nShri Rajesh Kumar Dhanesta, Sr.\n(DR)\nDate
SHRI CHETAN SETH,NEW DELHI vs ITO, NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
SISBRO PROMOTERS PRIVATE LIMITED,DELHI vs INCOME TAX OFFICER, NOIDA
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SISBRO PROMOTERS PRIVATE LIMITED,NEW DELHI vs INCOME TAX OFFICER, NOIDA
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)