ITAT Delhi Bench
81,630 judgments
PASWARA IMPEX LTD,NEW DELHI vs DCIT, CIRCLE-2, MEERUT
AMPLUS ENERGY SOLUTIONS PTE LTD,SINGAPORE vs THE OFFICE OF THE ASSISTANT COMMISSIONER OF INCOME TAX, NEW DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
DCIT EXEMPTION CIRCLE, GHAZIABAD vs CENTRAL FOOTWEAR TRAINING INSTITUTE CFTI, AGRA
CIT(A) (refer PB 21 to 23) is applicable from A.Y. 20-21 only. Incidentally both the aforementioned issues have been adequately dealt with in the appellate order passed by Ld. CIT (Appeals). In this regard the reply of the assessee is as under- 1. Regarding registration u/s 12A / 12AA – The assessee holds valid registration certificate u/s 12AA and is given at PB 21 to 23. Hence the allegation of the Ld. DCIT that the assessee does not hold the valid registration certificate is erroneous on
DHANSHREE DEVELOPERS PVT. LTD.,MUMBAI vs ACIT, CENTRAL CIRCLE-27, NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
DHANSHREE DEVELOPERS PVT. LTD.,MUMBAI vs DCIT,CENTRAL CIRCLE-27, NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
TRIUMPH HOSPITALITY & MANAGEMENT SERVICES PVT. LTD.,NEW DELHI vs ITO,WARD-25(4), NEW DELHI
SHRI SUDHIR KUMAR (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
CHETAN SETH,NEW DELHI vs ITO,WARD-15(3), DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
ANIL KUMAR YADAV,GURGAON vs ITO,WARD-1(2), GURGAON
Sh. Satbeer Singh Godara (Judicial Member)
VIKAS ARORA,NEW DELHI vs ACIT, CENTRAL CIRCLE-2, NEW DELHI
VIKAS ARORA,NEW DELHI vs ACIT CENTRAL CIRCLE-2, NEW DELHI
MS. MADHUMITA ROY (Judicial Member), SHRI KHETTRA MOHAN ROY (Accountant Member)
NATIONAL HOUSING BANK,NEW DELHI vs ADNL. CIT SPECIAL RANGE 6, NEW DELHI
BIG BOYZ TOYZ LTD,NEW DELHI vs DCIT, CENTRAL CIRCLE-2, NEW DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI S RIFAUR RAHMAN (Accountant Member)
BIG BOYZ TOYZ LTD,NEW DELHI vs DCIT, CENTRAL CIRCLE-2, NEW DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI S RIFAUR RAHMAN (Accountant Member)
BIG BOYZ TOYZ LIMITED,NEW DELHI vs DCIT, CENTRAL CIRCLE-2, NEW DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI S RIFAUR RAHMAN (Accountant Member)
BIG BOYZ TOYZ LIMITED,NEW DELHI vs DCIT, CENTRAL CIRCLE-2, NEW DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI S RIFAUR RAHMAN (Accountant Member)
BIG BOYZ TOYZ LIMITED,NEW DELHI vs DCIT, CENTRAL CIRCLE-2, NEW DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI S RIFAUR RAHMAN (Accountant Member)
FUJITSU INDIA PVT LTD,GURGAON vs DCIT CIRCLE 7(1), DELHI
SHRI RAMIT KOCHAR (Accountant Member), MS. MADHUMITA ROY (Judicial Member)
BOSTON SCIENTIFIC INDIA PRIVATE LIMITED,NEW DELHI vs ACIT, CIRCLE-4(2), NEW DELHI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
FIL INDIA BUSINESS & RESEARCH PVT. LTD. ,DELHI vs DCIT, CIRCLE 2(1), C.R BUILDING , DELHI
ITO, WARD-24(1), NEW DELHI vs SUN-NEW CREATIONS AND MARKETIGN PVT. LTD., NEW DELHI
MS. MADHUMITA ROY (Judicial Member), SHRI KHETTRA MOHAN ROY (Accountant Member)
