ITAT Delhi Bench

81,630 judgments

PRADEEP SHARMA L/H OF SMT VIMLA SHARMA,GHAZIABAD vs ITO,WARD- 2(2)(5), GHAZIABAD

ITA 1916/DEL/2025[2012-13]Status: Disposed24/6/2025AY 2012-13

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

SUDESH YADAV,GHAZIABAD vs ITO, WARD- 2(3), GHAZIABAD

ITA 1915/DEL/2025[2012-13]Status: Disposed24/6/2025AY 2012-13

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

SUDESH YADAV,GHAZIABAD vs ITO, WARD- 2(3), GHAZIABAD

ITA 1912/DEL/2025[2012-13]Status: Disposed24/6/2025AY 2012-13

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

AVDHESH KUMAR GOEL,DELHI vs DCIT, CENTRAL CIRCLE-28, DELHI

ITA 1903/DEL/2025[2017-18]Status: Disposed24/6/2025AY 2017-18

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

AVDHESH KUMAR GOEL,DELHI vs DCIT, CENTRAL CIRCLE-28, DELHI

ITA 1902/DEL/2025[2016-17]Status: Disposed24/6/2025AY 2016-17

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

AVDHESH KUMAR GOEL,DELHI vs DCIT, CENTRAL CIRCLE-28, DELHI

ITA 1901/DEL/2025[2015-16]Status: Disposed24/6/2025AY 2015-16

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

MALKEET SINGH,MEERUT vs ITO WARD-1(2)(4), MEERUT

ITA 1848/DEL/2025[2018-19]Status: Disposed24/6/2025AY 2018-19

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

GAURAV GUPTA,DELHI vs DCIT,CENTRAL CIRCLE-27, DELHI

ITA 1817/DEL/2025[2019-20]Status: Disposed24/6/2025AY 2019-20

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

GAURAV GUPTA,DELHI vs DCIT,CENTRAL CIRCLE-27, DELHI

ITA 1816/DEL/2025[2015-16]Status: Disposed24/6/2025AY 2015-16

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

GAURAV GUPTA,DELHI vs DCIT,CENTRAL CIRCLE-27, DELHI

ITA 1815/DEL/2025[2014-15]Status: Disposed24/6/2025AY 2014-15

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

GAURAV GUPTA,DELHI vs DCIT,CENTRAL CIRCLE-27, DELHI

ITA 1814/DEL/2025[2013-14]Status: Disposed24/6/2025AY 2013-14

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

MANISH KUMAR GUPTA,REWARI vs ITO WARD-1, NARNAUL

ITA 1813/DEL/2025[2018-19]Status: Disposed24/6/2025AY 2018-19

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

MANISH KUMAR GUPTA,REWARI vs ITO WARD-1, , NARNAUL

ITA 1812/DEL/2025[2011-12]Status: Disposed24/6/2025AY 2011-12

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

MANISH KUMAR GUPTA,REWARI vs ITO WARD-1, NARNAUL

ITA 1811/DEL/2025[2011-12]Status: Disposed24/6/2025AY 2011-12

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

P.P. JEWELLERS EXPORTS,DELHI vs ACIT,CENTRAL CIRCLE-25, DELHI

ITA 1810/DEL/2025[2013-14]Status: Disposed24/6/2025AY 2013-14

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

KULJEET SINGH,KARNAL vs ITO WARD-1, KARNAL

ITA 1808/DEL/2025[2013-14]Status: Disposed24/6/2025AY 2013-14

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

THE MUSLIM EDUCATIONAL WELFARE SOCIETY,ETAH vs INCOME TAX OFFICER, NATIONAL E-ASSESSMENT CENTRE, DELHI

ITA 1765/DEL/2025[2018-2019]Status: Disposed24/6/2025AY 2018-2019

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

MR. SOMNATH BOBAL,DELHI vs ITO WARD-44(1), DELHI

ITA 1684/DEL/2025[2014-15]Status: Disposed24/6/2025AY 2014-15

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

SATISH KUMAR,DELHI vs ITO WARD-65(2), DELHI

ITA 1638/DEL/2025[2014-15]Status: Disposed24/6/2025AY 2014-15

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

ASHOK GOEL,PANCHSHEEL PARK, NEW DELHI vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-28, DELHI, DELHI

ITA 1624/DEL/2025[2013-14]Status: Disposed24/6/2025AY 2013-14

Sh. Satbeer Singh Godara (Judicial Member)