ITAT Delhi Bench
81,630 judgments
ASHOK GOEL,PANCHSHEEL PARK, NEW DELHI vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-28, DELHI, DELHI
Sh. Satbeer Singh Godara (Judicial Member)
RAM KISHORE,DELHI vs INCOME TAX OFFICER, WARD 35(6), NEW DELHI
Sh. Satbeer Singh Godara (Judicial Member)
SRI SHIVDAN SINGH SHIKSHAN SANSTHAN,ALIGARH, UTTAR PRADESH vs DY. COMMISSIONER OF INCOME TAX, EXEMPTION CIRCLE, GHAZIABAD (U.P.), GHAZIABAD, UTTAR PRADESH
Sh. Satbeer Singh Godara (Judicial Member)
REETA DEVI,FARIDABAD vs ITO WARD -2(1), FARIDABAD
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
REETA DEVI,FARIDABAD vs ITO WARD-2(1), FARIDABAD
Sh. Satbeer Singh Godara (Judicial Member)
SIR CHHOTU RAM EDUCATIONAL TRUST,GHEVRA ROAD KAJHAWLA vs ITO(EXEMPTION), ROHTAK
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
REAL HEIGHT DEVELOPERS PRIVATE LIMITED,DELHI vs INCOME TAX OFFICER, CIRCLE- 19(1), DELHI, DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
GEO CONNECT LTD,DELHI vs ACIT(OSD), DELHI, CR BUILDING, NEW DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SARITA JAIN,DELHI vs ASSESSING OFFICER , DELHI
Sh. Satbeer Singh Godara (Judicial Member)
ROHIT BHADANA,FARIDABAD vs INCOME TAX OFFICER, NATIONAL FACELESS ASSESSMENT CENTRE
Sh. Satbeer Singh Godara (Judicial Member)
RAJ PAL SINGH,MEHARULI vs INCOME TAX OFFICER 29(8), CIVIC CENTRE
Sh. Satbeer Singh Godara (Judicial Member)
SONAL PURUSHOTTAM AGARWAL,NAVI MUMBAI vs COMMISSIONER OF INCOME TAX, NEW DELHI
Sh. Satbeer Singh Godara (Judicial Member)
MOHINDER KUMAR,SONIPAT HARYANA vs ITO WARD 3, SONIPAT HARYANA
Sh. Satbeer Singh Godara (Judicial Member)
SUNDER PAL,PANIPAT vs ITO WARD -1 , PANIPAT
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
TS TECH SUN INDIA PRIVATE LIMITED,NEW DELHI vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT, DELHI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
TARU BATRA,GHAZIABAD vs INCOME TAX OFFICER, WARD-5(3)(5), GAUTAM BUDH NAGAR
Sh. Satbeer Singh Godara (Judicial Member)
INCOME TAX OFFICER, C.R. BUILDING vs FASHION FACTORY (INTERNATIONAL) PVT. LTD, DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
INTERTEK INDIA PRIVATE LIMITED,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 10(1), DELHI, DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
NEERAJ SARAF,DELHI vs ITO,WARD-28(1), DELHI
NFAC. The Ld. NFAC dismissed the appeal of the assessee on being filed beyond the period prescribed under the Act, without expressing any opinion on merit of the facts.5. Ld. Sr. DR submitted that no sufficient cause has beenshown by the assessee for condone the delay in filling theappeal. He further stated that the appeal was rightly dismissedby the Ld. NFAC.
AFTAB AHMAD SHAH,DELHI vs CIRCLE INTERNATIONAL TAX 3(1)(2), DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
