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ITAT Delhi Bench

81,630 judgments

AFTAB AHMAD SHAH,DELHI vs CIRCLE INTERNATIONAL TAX 3(1)(2), DELHI

ITA 1866/DEL/2024[2016-17]Status: Disposed24/6/2025AY 2016-17

SHRI VIKAS AWASTHY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)

AIJAZ ALI,NEW DELHI vs DY. COMMISSIONER OF INCOME TAX, NEW DELHI

ITA 460/DEL/2025[2021-22]Status: Disposed23/6/2025AY 2021-22

SHRI VIKAS AWASTHY (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)

S D ENGINEERSTECH PRIVATE LIMITED,FARIDABAD HARYANA vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 19 DELHI, DELHI

ITA 418/DEL/2025[2021-22]Status: Disposed23/6/2025AY 2021-22

S D ENGINEERSTECH PRIVATE LIMITED,FARIDABAD HARYANA vs DEPUTY COMMISSIONER OFINCOME TAX CIRCLE 19 DELHI, DELHI

ITA 412/DEL/2025[2021-22]Status: Disposed23/6/2025AY 2021-22

S D ENGINEERSTECH PRIVATE LIMITED,FARIDABAD HARYANA vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 19 DELHI, DELHI

ITA 408/DEL/2025[2018-19]Status: Disposed23/6/2025AY 2018-19

S D ENGINEERSTECH PRIVATE LIMITED,FARIDABAD HARYANA vs DEPUTY COMMISSIONER OF INCOME CIRCLE 19 DELHI, DELHI

ITA 400/DEL/2025[2020-21]Status: Disposed23/6/2025AY 2020-21

PAWAN DEVI,NOIDA vs ITO WARD-2(4), NOIDA

ITA 387/DEL/2025[2012-13]Status: Disposed23/6/2025AY 2012-13

Sh. Satbeer Singh Godara (Judicial Member)

ARVIND KUMAR,HISAR vs INCOME TAX OFFICE, HISAR

ITA 315/DEL/2025[2018-19]Status: Disposed23/6/2025AY 2018-19

SHRI VIKAS AWASTHY (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)

ANCHI BUSINESS SOLUTIONS PVT LTD,DELHI vs ITO WARD-2(4), DELHI

ITA 1960/DEL/2025[2010-11]Status: Disposed23/6/2025AY 2010-11

Sh. Satbeer Singh Godara (Judicial Member)

PARAM SHAKTI NYAS,DELHI vs DELHI.ITO.EXMP 2(4), EXEMPTION

ITA 1946/DEL/2025[2020-21]Status: Disposed23/6/2025AY 2020-21

Sh. Satbeer Singh Godara (Judicial Member)

TARA CHAND KANSAL,FARIDABAD vs INCOME TAX OFFICER, WARD 1(4), FARIDABAD, FARIDABAD

ITA 1944/DEL/2025[2019-20]Status: Disposed23/6/2025AY 2019-20

Sh. Satbeer Singh Godara (Judicial Member)

RISO INDIA PRIVATE LIMITED,DELHI vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT (DCIT CIRCLE 19(1)), DELHI

ITA 5860/DEL/2024[2021-22]Status: Disposed23/6/2025AY 2021-22

SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

INCOME TAX OFFICER, WARD-62(1), NEW DELHI, NEW DELHI vs GIRISH KUMAR GUPTA, DELHI

ITA 5366/DEL/2024[2015-16]Status: Disposed23/6/2025AY 2015-16

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

DUSHYANT CHOUDHARY,GHAZIABAD UP vs CIT(A), GHAZIABAD UP

ITA 5347/DEL/2024[2017-18]Status: Disposed23/6/2025AY 2017-18

SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER and SHRIS.RIFAUR RAHMAN (Accountant Member)

SANJAY SARDANA,PALWAL vs INCOME TAX OFFICER (WARD 2(3)), FARIDABAD

ITA 4869/DEL/2024[2011-12]Status: Disposed23/6/2025AY 2011-12

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

ARAVALI POWER COMANY PRIVATE LTD.,JHAJJAR vs DCIT CIRCLE-1(1), DELHI

ITA 4604/DEL/2024[2019-20]Status: Disposed23/6/2025AY 2019-20

SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)

ARAVALI POWER COMPANY PRIVATE LIMITED,JHAJJAR vs DCIT, CIRCLE-1(1), DELHI

ITA 4603/DEL/2024[2018-19]Status: Disposed23/6/2025AY 2018-19

SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)

HARI SINGH,PALWAL vs ITO,WARD-1(3), FARIDABAD

ITA 4082/DEL/2024[2019-20]Status: Disposed23/6/2025AY 2019-20

ARAVALI POWER COMPANY PVT. LTD.,,NEW DELHI vs DCIT, CIRCLE-1(1), DELHI

ITA 2561/DEL/2024[2020-21]Status: Disposed23/6/2025AY 2020-21

SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)

ARAVALI POWER COMPANY PVT. LTD.,NEW DELHI vs DCIT, CIRCLE-3(1), DELHI

ITA 2560/DEL/2024[2017-18]Status: Disposed23/6/2025AY 2017-18

SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)