ITAT Delhi Bench
81,630 judgments
GOLDEN CHARIOT RECREATIONS PRIVATE LIMITED,NEW DELHI vs DCIT CIRCLE-10(1), NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S.RIFAUR RAHMAN (Accountant Member)
ASST. COMMISSIONER INCOME TAX, NOIDA vs DOONVALLEY TECHNOPOLIS PRIVATE LIMITED, NOIDA
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
DCIT, CIRCLE 22(2), NEW DELHI, NEW DELHI vs SAHIL VACHANI, DELHI
SHRI MAHAVIR SINGH, VICE PRESDIENT (Third Member), SHRI VIKAS AWASTHY, JUDICIAL MEMBER& SHRIAVDHESH KUMAR MISHRA (Accountant Member)
DPL DEVELOPERS PRIVATE LIMITED,NEW DELHI vs ACIT CENTRAL CIRCLE-3, NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
DPL BUILDERS PRIVATE LIMITED,NEW DELHI vs ACIT CENTRAL CIRCLE-3, NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
DPL DEVELOPERS P.LTD,NEW DELHI vs ACIT, CENTRAL CIRCLE-3, NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
DPL DEVELOPERS P.LTD,NEW DELHI vs ACIT, CENTRAL CIRCLE-3, NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
DPL INFRASTRUCTURE P.LTD,NEW DELHI vs ACIT, CENTRAL CIRCLE-3, NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
DPL INFRASTRUCTURE P.LTD,NEW DELHI vs ACIT, CENTRAL CIRCLE-3, NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
DPL FARMS AND BUILDERS P.LTD,NEW DELHI vs ACIT, CENTRAL CIRCLE-3, NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
DPL FARMS AND BUILDERS P.LTD,NEW DELHI vs ACIT, CENTRAL CIRCLE-3, NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
ARAVALI POWER COMPANY PVT. LTD.,NEW DELHI vs DCIT, CIRCLE-3(1), NEW DELHI
SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
PASCHIMANCHAL VIDYUT VITRAN NIGAM LTD.,MEERUT vs DCIT, CIRCLE- 2, MEERUT
Ms. MADHUMITA ROY, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
M/S. ASHIRVAD STEELS & ALLOYS PVT. LTD.,MUZAFFARNAGAR vs ITO, MUZAFFARNAGAR
SHRI MAHAVIR SINGH (Vice President), SHRI AMITABH SHUKLA (Accountant Member)
HEMKUNT FOUNDATIONS,GURUGRAM vs PRINCIPAL COMMISSIONER OF INCOME TAX, (CENTRAL) -1, DELHI, DELHI
SHRI M. BALAGANESH (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
AON CONSULTING PRIVATE LIMITED,DELHI vs ASSISTANT COMMISSONER OF INCOME TAX, CIRCLE 1(1), DELHI
INTERNATIONAL COMMISSION ON IRRIGATION AND DRAINAGE EMPLOYEES PROVIDENT FUND (ICID PF TRUST),NEW DELHI vs COMMISSIONER OF INCOME TAX (APPEALS), DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
INTERNATIONAL COMMISSION ON IRRIGATION AND DRAINAGE EMPLOYEES PROVIDENT FUND (ICID PF TRUST),NEW DELHI vs COMMISSIONER OF INCOME TAX (APPEALS), DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
JAYPEE INFRA VENTURES PRIVATE LIMITED,GAUTAM BUDH NAGAR vs ACIT CIRCLE 13(1) , NEW DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
JAYPEE INFRA VENTURES PRIVATE LIMITED,GAUTAM BUDDHA NAGAR vs DCIT CIRCLE 13(2), NEW DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
