ITAT Delhi Bench
81,630 judgments
DY. COMMISSIONER OF INCOME TAX, GHAZIABAD vs ANUP JAIN, GHAZIABAD
MS. ANNAPURNA GUPTA (Accountant Member), Ms. MADHUMITA ROY (Judicial Member)
INCOME TAX OFFICER, DELHI vs PARAS JAIN, DELHI
Ms. MADHUMITA ROY, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-25(1), NEW DELHI, NEW DELHI vs VINEY GEMS AND JEWELLERY PRIVATE LIMITED, NEW DELHI
MS. MADHUMITA ROY (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
DCIT C-76(1), DELHI vs MS PVR LIMITED, DELHI
SMT. ANNAPURNA GUPTA (Accountant Member), Ms. MADHUMITA ROY (Judicial Member)
DCIT, CIRCLE-76-1, DELHI vs MS PVR, DELHI
SMT. ANNAPURNA GUPTA (Accountant Member), Ms. MADHUMITA ROY (Judicial Member)
DCIT CIRCLE-76-1, DELHI vs MS PVR LTD, DELHI
SMT. ANNAPURNA GUPTA (Accountant Member), Ms. MADHUMITA ROY (Judicial Member)
RAGHAV BAHL,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1, NOIDA
Ms. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
RITU KAPUR,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1, NOIDA , NOIDA
Ms. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
RITU KAPUR,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1, NOIDA, NOIDA
Ms. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
RITU KAPUR ,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1, NOIDA, NOIDA
Ms. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
RITU KAPUR,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1, NOIDA , NOIDA
Ms. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
RITU KAPUR,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1, NOIDA , NOIDA
Ms. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
RITU KAPUR,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1, NOIDA , NOIDA
Ms. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
RITU KAPUR,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1, NOIDA , NOIDA
Ms. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
RAGHAV BAHL,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1, NOIDA , NOIDA
Ms. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
RAGHAV BAHL,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1, NOIDA
Ms. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
RAGHAV BAHL,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1, NOIDA
Ms. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
RAGHAV BAHL,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1, NOIDA
Ms. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
RAGHAV BAHL,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1, NOIDA, NOIDA
Ms. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
RAGHAV BAHL,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1, NOIDA, NOIDA
Ms. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
