ITAT Delhi Bench
81,626 judgments
SHASHANK GUPTA vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 16, DELHI
MIRZA QAMARUL HASAN BEG vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 16, DELHI
ARYAN RESIDENCY LIMITED vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 16, DELHI
KAMLESH vs INCOME TAX OFFICER & ANR.
RADIANT POLYMER PVT LTD vs INCOME TAX OFFICER WARD 20(2) NEW DELHI
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
PR. COMMISSIONER OF INCOME TAX, CENTRAL-1, DELHI vs PATANJALI AYURVED LIMITED
ISRANI BUILDWELL PVT LTD,DELHI vs DCIT,CENTRAL CIRCLE-6, DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. Avdhesh Kumar Mishra (Accountant Member)
ISRANI BUILDWELL PVT LTD,DELHI vs DCIT,CENTRAL CIRCLE-6, DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. Avdhesh Kumar Mishra (Accountant Member)
ISRANI BUILDWELL PVT LTD,DELHI vs DCIT,CENTRAL CIRCLE-6, DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. Avdhesh Kumar Mishra (Accountant Member)
SIGNATURE HOMES PVT LTD,DELHI vs DCIT,CENTRAL CIRCLE-6, DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. Avdhesh Kumar Mishra (Accountant Member)
S.N. MALHOTRA & SONS,DELHI vs DCIT, CENTRAL CIRCLE-30, NEW DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
ADGLOBAL360 INDIA PRIVATE LIMITED,GURGAON vs ADIT, DELHI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
GATEWAY FACILITY MANAGEMENT PVT LTD,NEW DELHI vs ITO WARD-10(1), NEW DELHI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SUMITRA BUILDERS AND DEVELOPERS PVT LTD,NEW DELHI vs DCIT,CIRCLE-22(2), DELHI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
MAHESH CHAND,BILASPUR vs ITO WARD-5(2)(2), GAUTAM BUDH NAGAR
SHRI YOGESH KUMAR U.S (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, GHAZIABAD vs CHHABILDAS INVESTMENT PRIVATE LIMITED, GHAZIABAD
SHRI YOGESH KUMAR U.S (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
LALIT KUMAR L/H OF LATE SH. BAL KISHAN,NOIDA vs ITO WARD 1(1), FARIDABAD
SHRI VIKAS AWASTHY (Judicial Member)
SARVDESHIK ARYA YUWAK PARISHAD, NEW DELHI,NEW DELHI vs INCOME TAX OFFICER, WARD EXEMP 2(1), DELHI, NEW DELHI
SHRI VIKAS AWASTHY (Judicial Member)
JOJI SEKHON GILL,INDIA vs ACIT/DCIT, INTERNATIONAL TAXATION, GURGAON
SHRI VIKAS AWASTHY (Judicial Member)
LOKESH GUPTA,DELHI vs ITO WARD-29(8), DELHI
SHRI VIKAS AWASTHY (Judicial Member)
