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ITAT Delhi Bench

81,626 judgments

UNITECH HOSPITALITY SERVICES LTD,NEW DELHI vs DCIT, CIRCLE-27(1), NEW DELHI

ITA 2909/DEL/2019[2011-12]Status: Disposed30/7/2025AY 2011-12

SHRI VIKAS AWASTHY (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

STHAPNA PROPERTIES P.LTD,NEW DELHI vs ITO, WARD-24(2), NEW DELHI

ITA 1588/DEL/2019[2013-14]Status: Disposed30/7/2025AY 2013-14

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

KUSUM GARMENTS P. LTD.,DELHI vs DCIT, CENTRAL CIRCLE , NOIDA

ITA 880/DEL/2018[2015-16]Status: Disposed30/7/2025AY 2015-16

KUSUM LATA,NOIDA vs DCIT, CENTRAL CIRCLE , NOIDA

ITA 879/DEL/2018[2015-16]Status: Disposed30/7/2025AY 2015-16

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

KUSUM LATA,NOIDA vs DCIT, CENTRAL CIRCLE , NOIDA

ITA 878/DEL/2018[2014-15]Status: Disposed30/7/2025AY 2014-15

ITO, WARD- 15(3), NEW DELHI vs LIVEWIRE COMMERCIAL PVT. LTD., DELHI

ITA 7542/DEL/2018[2012-13]Status: Disposed30/7/2025AY 2012-13

SHRI ANUBHAV SHARMA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)

YADAV SINGH,NOIDA vs DCIT, CENTRAL CIRCLE, NOIDA

ITA 3103/DEL/2018[2015-16]Status: Disposed30/7/2025AY 2015-16

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

YADAV SINGH,NOIDA vs DCIT, CENTRAL CIRCLE, NOIDA

ITA 3102/DEL/2018[2014-15]Status: Disposed30/7/2025AY 2014-15

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

YADAV SINGH,NOIDA vs DCIT, CENTRAL CIRCLE, NOIDA

ITA 3101/DEL/2018[2013-14]Status: Disposed30/7/2025AY 2013-14

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

YADAV SINGH,NOIDA vs DCIT, CENTRAL CIRCLE, NOIDA

ITA 3100/DEL/2018[2012-13]Status: Disposed30/7/2025AY 2012-13

YADAV SINGH,NOIDA vs DCIT, CENTRAL CIRCLE, NOIDA

ITA 3099/DEL/2018[2011-12]Status: Disposed30/7/2025AY 2011-12

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

YADAV SINGH,NOIDA vs DCIT, CENTRAL CIRCLE, NOIDA

ITA 3098/DEL/2018[2010-11]Status: Disposed30/7/2025AY 2010-11

YADAV SINGH,NOIDA vs DCIT, CENTRAL CIRCLE, NOIDA

ITA 3097/DEL/2018[2009-10]Status: Disposed30/7/2025AY 2009-10

KAAJAL AIJAZ ILMI,NEW DELHI vs ACIT, CENTRAL CIRCLE-20, NEW DELHI

ITA 2229/DEL/2018[2015-16]Status: Disposed30/7/2025AY 2015-16

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

KAAJAL AIJAZ ILMI,NEW DELHI vs ACIT, CENTRAL CIRCLE-20, NEW DELHI

ITA 2228/DEL/2018[2014-15]Status: Disposed30/7/2025AY 2014-15

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

ACIT, CENTRAL CIRCLE- 18, NEW DELHI vs JAGAT AGRO COMMODITIES PVT. LTD., MUMBAI

ITA 6206/DEL/2017[2011-12]Status: Disposed30/7/2025AY 2011-12

ACIT, CENTRAL CIRCLE- 18, NEW DELHI vs JAGAT AGRO COMMODITIES PVT. LTD., MUMBAI

ITA 6205/DEL/2017[2010-11]Status: Disposed30/7/2025AY 2010-11

EQUITY INTELLIGENCE AIF TRUST vs THE CENTRAL BOARD OF DIRECT TAXES & ANR.

W.P.(C)/9972/202429/7/2025

HON'BLE MR. JUSTICE TUSHAR RAO GEDELA,HON'BLE CHIEF JUSTICE DEVENDRA KUMAR UPADHYAYA

CONNER INSTITUTE OF HEALTH CARE AND RESEARCH CENTER PVT. LTD vs DEPUTY COMMISSIONER OF INCOME TAX

W.P.(C)/11027/202529/7/2025

HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR

MIRZA AHMAR BEG vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-16, DELHI

W.P.(C)/7309/202529/7/2025