ITAT Delhi Bench
81,626 judgments
RAKESH KUMAR GOEL,NEW RAJDHANI ENCLAVE vs CIT, NFAC
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
BIO MED PRIVATE LIMITED,GHAZIABAD vs ACIT SPECIAL RANGE , GHAZIABAD
SHRI C. N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
JASWIN KAUR SETHI ,GURGAON vs DCIT,INTERNATIONAL TAXATION, GURGAON
SHRI ANUBHAV SHARMA (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
DCIT CENTRAL CIRCLE-25, DELHI vs STRATEGIC CREDIT CAPITAL PVT. LTD. , DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
STRATEGIC CREDIT CAPITAL PVT. LTD. ,DELHI vs ACIT, CENTRAL CIRCLE25, DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
DCIT, CENTRAL CIRCLE-4, NEW DELHI vs G N INTERNATIONAL P.LTD, NEW DELHI
SHRI M. BALAGANESH (Accountant Member), SHRI SUDHIR KUMAR (Judicial Member)
G N INTERNATIONAL P.LTD,NEW DELHI vs ACIT, CIRCLE-10(2), NEW DELHI
SHRI M. BALAGANESH (Accountant Member), SHRI SUDHIR KUMAR (Judicial Member)
BEENA ,MEERUT vs DCIT,CC , GZBD
SHRI M. BALAGANESH (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
DCIT, INT.TAX.CIRCLE, GURGAON vs ANIL KUMAR GOEL, GURUGRAM
SHRI PRAKASH CHAND YADAV (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
JAYPEE FERTILIZERS & INDUSTRIES LTD.,NOIDA vs PR.CIT, NOIDA
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
SQUARE DOTCOM PROVATE LIMITED,GURGAON vs ACIT CIRCLE-24(1), NEW DELHI
SHRI PRAKASH CHAND YADAV (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SURESH KUMAR MISHRA,NEW DELHI vs ACIT, CC-25, NEW DELHI
MS. MADHUMITA ROY (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SINGHAL FASTENERS COMPANY PRIVATE LIMITED,NEW DELHI vs ITO WARD - 23(4), NEW DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
DCIT CENTRAL CIRCLE-27, NEW DELHI vs JASMINE BUILDMART PVT LTD, NEW DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
M/S. UNITECH RELIABLE PROJECTS PVT. LTD.,NEW DELHI vs DCIT, CIRCLE-27(1), NEW DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
CANDOR GURGAON ONE REALTY PROJECTS PVT. LTD. (FORMERLY KNOWN AS UNITECH REALTY PROJECTS PVT. LTD.),MUMBAI vs DCIT CIRCLE- 27(1), NEW DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
KAAJAL AIJAZ ILMI,NEW DELHI vs ACIT, CENTRAL CIRCLE-20, NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
KAAJAL AIJAZ ILMI,NEW DELHI vs ACIT, CENTRAL CIRCLE-20, NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
UNITECH HI-TECH DEVELOPERS LTD.,NEW DELHI vs DCIT, CIRCLE- 27(1), NEW DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
UNITECH ACACIA PROJECTS P.LTD,NEW DELHI vs DCIT, CIRCLE-27(1), NEW DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
