ITAT Delhi Bench

DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs ATS INFRASTRUCTURE LTD, DELHI

AJAY DUGGAL,NEW DELHI vs INCOME TAX OFFICER 72(1), NEW DELHI

SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M BALAGANESH (Accountant Member)

ALI MOHAMMAD,GHAZIABAD vs ACIT, CIRCLE-2(1)(1), GHAZIABAD

SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M BALAGANESH (Accountant Member)

IRDETO TECHNOLOGY INDIA PRIVATE LIMITED,DELHI vs ASSESSING UNIT, INCOME TAX DEPARTMENT, DELHI

SHRI PRAKASH CHAND YADAV (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

SAURABH MITTAL FOUONDATIOON,DELHI vs WARD EXEMP 2(1), DELHI

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

VARDHMAN INFRA DEVELOPERS (P) LTD.,DELHI vs INCOME TAX OFFICER WARD-78(3), NEW DELHI, DELHI

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

INCOME TAX OFFICER, WARD-1(4), FARIDABAD, FARIDABAD vs TANU GARG, FARIDABAD

MS. MADHUMITA ROY (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)

MADHUR STEEL PVT. LTD,DELHI vs ITO WARD-16(1), NEW DELHI

MUSKAN SILVAR ARTS PRIVATE LIMITED,DELHI vs ASSESING OFFICER WARD 17(2) NEW DELHI, DELHI

M BALAGANESH (Accountant Member), MS. MADHUMITA ROY (Judicial Member)

SURESH CHAND,GURGAON vs ITO,WARD 4(1),GURGAON, GURGAON

Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)

ANITA GARG,HAPUR vs INCOME TAX OFFICER, WARD 2(3)(4), HAPUR, HAPUR

SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M BALAGANESH (Accountant Member)

STERLING INFRASTRUCTURE PRIVATE LIMITED,DELHI vs ACIT, CENTRAL CIRCLE-15, DELHI

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

REKHA RANI,GHAZIABAD vs DCIT CIRCLE-2(1)(1), GHAZIABAD

SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

URB INDIA BEARING FACTORY AND TRADE PVT. LTD.,NEW DELHI vs ITO WARD 27(1), NEW DELHI

SHRI C. N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

CIENA INDIA PRIVATE LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 4(2), DELHI , DELHI

SHRI RAMIT KOCHAR (Accountant Member), MS. MADHUMITA ROY (Judicial Member)

UIL ELECTRONICS INDIA PRIVATE LIMITED,GAUTAM BUDH NAGAR vs ACIT, DCIT, NFAC, DRP, CIVIC CENTER, NEW DELHI

SHRI PRAKASH CHAND YADAV (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

JAI BHAGWAN,VPO BADSHAHPUR,GURGAON,HR. vs INCOME TAX OFFICER, GURGAON,HARYANA

MS. MADHUMITA ROY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

ANIL AGARWAL HUF,DELHI vs INCOME TAX WARD-28(1), NEW DELHI, DELHI

SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI S RIFAUR RAHMAN (Accountant Member)

INCOME TAX OFFICER WARD-16(3), DELHI ITO vs MANSAROVER EXIM PVT. LTD. , DELHI

MS.MADHUMITA ROY (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

RAKESH KUMAR GOEL,NEW RAJDHANI ENCLAVE vs CIT, NFAC

SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)