ITAT Delhi Bench
81,626 judgments
AGILE MANUFACTURING SERVICES P LTD,HARYANA vs ITO WARD-1(3), GURGAON
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
URWASHI RANJAN,DELHI vs ITO WARD-2(2)(1), GHAZIABAD
SATYAVIR SINGH CHANDEL HUF,KARNAL vs NATIONAL FACELESS ASSESSMENT CENTRE, DELHI
SHRI VIKAS AWASTHY (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, NEW DELHI, DELHI vs RISHI KESH CHOPRA, DELHI
the Tribunal. A specific query was made to the Id. DR as to whether the issue raised in appeal falls under any of the exceptions. The Id. DR stated that this appeal arises from search action, hence, she is not authorized to argue the matter and only the CIT(DR) can make submissions on behalf of the Department.
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, NEW DELHI, DELHI vs RAHUL MAHESHWARI, DELHI
SHRI VIKAS AWASTHY (Judicial Member)
NARESH KUMAR JAIN,DELHI vs DCIT, CIRCLE INTL. TAX-2(1)(2), DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
RENU SINHA,DELHI vs ITO ,WARD- 67(3), DELHI
SHRI VIKAS AWASTHY (Judicial Member)
LIBERTY MARKETING CO,DELHI vs ITO, INCOME TAX DEPARTMENT
SHRI M. BALAGANESH (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
GAURAV TIWARI,UTTAR PRADESH vs DCIT, CIRCLE 1(1), GURUGRAM
SHRI VIKAS AWASTHY (Judicial Member)
ANUBHAV SINGHAL,NEW DELHI vs ITO WARD-2(1)(1), GHAZIABAD
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
ASEEM SEHGAL,DELHI vs ITO,WARD-60(1), DELHI
ASEEM SEHGAL,DELHI vs ITO,WARD-60(1), DELHI
ASEEM SEHGAL,DELHI vs ITO,WARD-60(1), DELHI
AZAD COACH PRIVATE LIMITED,RAJASTHAN vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 1(1), NEW DELHI
SHRI M. BALAGANESH (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
JAI SHREE BALAJI BUILDERS PRIVATE LIMITED,DELHI vs INCOME TAX OFFICER, WARD 13(1), DELHI
MS. MADHUMITA ROY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
ANSAL PROPERTIES & INFRASTRUCTURE LIMITED,NEW DELHI vs DCIT, CIRCLE-73(1) , NEW DELHI
SHRI M. BALAGANESH (Accountant Member), SHRI SUDHIR KUMAR (Judicial Member)
ANSAL PROPERTIES & INFRASTRUCTURE LIMITED,NEW DELHI vs DCIT, CIRCLE-73(1), NEW DELHI
SHRI M. BALAGANESH (Accountant Member), SHRI SUDHIR KUMAR (Judicial Member)
ANSAL PROPERTIES & INFRASTRUCTURE LIMITED,NEW DELHI vs DCIT, CIRCLE-73(1), NEW DELHI
SHRI M. BALAGANESH (Accountant Member), SHRI SUDHIR KUMAR (Judicial Member)
ANSAL PROPERTIES & INFRASTRUCTURE LIMITED,DELHI vs DCIT, CIRCLE-73(1), NEW DELHI
SHRI M. BALAGANESH (Accountant Member), SHRI SUDHIR KUMAR (Judicial Member)
DCIT, CIRCLE 4(2), NEW DELHI vs BSL SCAFFOLDING LTD, NEW DELHI
SHRI M. BALAGANESH (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
