ITAT Delhi Bench

DHURAV REAL ESTATE DEVELOPERS PRIVATE LIMITED vs INCOME TAX OFFICER, WARD 7(1), DELHI & ANR.

HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR

MANISH GUPTA vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-34(1) DELHI

HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR

ROOPA GOYAL vs INCOME TAX OFFICER WARD 28(1) DELHI

HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR

B.C.ENTERPRISES vs INCOME TAX OFFICER WARD 58(3) DELHI

HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR

RAJESH AGARWAL vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 43(1)

HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR

SWADESHI TUBES LTD. vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 22(2), NEW DELHI

HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR

MS BLESSING SOCIETY vs COMMISSIONER OF INCOME TAX EXEMPTIONS & ORS.

HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR

ROOPA GOYAL vs INCOME TAX OFFICER WARD 28(1)

BANYAN CAPITAL ADVISORS LLP vs INCOME TAX OFFICER WARD 4 (2) DELHI

SHIV PRATAP SINGH KUNWAR,UTTAR PRADESH vs JURISDICTIONAL ASSESSING OFFICER, CIRCLE 1(1)(1) MEERUT, RANGE-14, UTTAR PRADESH

SHRI YOGESH KUMAR U.S (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

SRI KRISHNA CHAITANYA ANTARANG RAS ASWADAN MANDIR,DELHI vs CIT(EXEMPTION) DELHI, DELHI

Sh. Satbeer Singh Godara, Judicial Member & Sh. Avdhesh Kumar Mishra (Accountant Member)

DELHI DUTY SERVICES PVT LTD,DELHI vs ACIT,CIRCLE-7(1), DELHI

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

ASHOK KUMAR,DELHI vs ITO WARD-44(1), DELHI

Sh. Satbeer Singh Godara, Judicial Member & Sh. Avdhesh Kumar Mishra (Accountant Member)

ASHOK KUMAR,DELHI vs ITO WARD-44(2), DELHI

Sh. Satbeer Singh Godara, Judicial Member & Sh. Avdhesh Kumar Mishra (Accountant Member)

THE VEDIC CULTURE CENTRE,DELHI vs ITO WARD(EXEMPTION)-2(3), DELHI

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

PREM CHAND GOEL,DELHI vs ITO WARD - 34(5), DELHI

GINNI KALSI,GURGAON vs ASSESSMENT UNIT, DELHI

Sh. Satbeer Singh Godara, Judicial Member & Sh. Avdhesh Kumar Mishra (Accountant Member)

RAM KISHAN,HISAR HARYANA vs INCOME TAX OFFICER, HISAR

MS. MADHUMITA ROY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

APSARA OSWAL,DELHI vs COMMISSIONER OF INCOME TAX (APPEALS), NEW DELHI

SHRI RAMIT KOCHAR (Accountant Member), SHRI SUDHIR PAREEK (Judicial Member)

LALAJI PROPMART,DELHI vs DCIT,CENTRAL CIRCLE-5, DELHI

SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)