← All Benches

ITAT Delhi Bench

81,626 judgments

CARLSBERG INDIA PVT. LTD.,NEW DELHI vs DCIT, CIRCLE- 5(2), NEW DELHI

ITA 3150/DEL/2019[2010-11]Status: Disposed31/7/2025AY 2010-11

SHRI PRAKASH CHAND YADAV (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

RGTL INDUSTRIES LTD,NEW DELHI vs ACIT, CENTRAL CIRCLE-16, NEW DELHI

ITA 7858/DEL/2018[2014-15]Status: Disposed31/7/2025AY 2014-15

RGTL INDUSTRIES LTD,NEW DELHI vs ACIT, CENTRAL CIRCLE-16, NEW DELHI

ITA 7857/DEL/2018[2013-14]Status: Disposed31/7/2025AY 2013-14

RGTL INDUSTRIES LTD,NEW DELHI vs ACIT, CENTRAL CIRCLE-16, NEW DELHI

ITA 7856/DEL/2018[2012-13]Status: Disposed31/7/2025AY 2012-13

HUDCO LTD. (HOUSING & URBAN DEVELOPMENT CORPORATION LTD),NEW DELHI vs ADDL. CIT, SPECIAL RANGE-4, NEW DELHI

ITA 7218/DEL/2018[2015-16]Status: Disposed31/7/2025AY 2015-16

SHRI CHALLA NAGENDRA PRASAD, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)

ADDL. CIT, SPECIAL RANGE-4, NEW DELHI vs HUDCO LTD. (HOUSING & URBAN DEVELOPMENT CORPORATION LTD), NEW DELHI

ITA 6829/DEL/2018[2015-16]Status: Disposed31/7/2025AY 2015-16

SHRI CHALLA NAGENDRA PRASAD, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)

ACIT, CENTRAL CIRCLE- 15, NEW DELHI vs FOCUS BUILDWELL PVT. LTD., NEW DELHI

ITA 2273/DEL/2018[2010-11]Status: Disposed31/7/2025AY 2010-11

SHRI ANUBHAV SHARMA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)

ACIT, CENTRAL CIRCLE- 15, NEW DELHI vs FOCUS BUILDWELL PVT. LTD., NEW DELHI

ITA 2272/DEL/2018[2011-12]Status: Disposed31/7/2025AY 2011-12

SHRI ANUBHAV SHARMA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)

ACIT, CENTRAL CIRCLE- 15, NEW DELHI vs FOCUS BUILDWELL PVT. LTD., NEW DELHI

ITA 2271/DEL/2018[2009-10]Status: Disposed31/7/2025AY 2009-10

SHRI ANUBHAV SHARMA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)

ADDL. CIT, SPECIAL RANGE- 4 , NEW DELHI vs HUDCO LTD., NEW DELHI

ITA 2063/DEL/2018[2014-15]Status: Disposed31/7/2025AY 2014-15

SHRI CHALLA NAGENDRA PRASAD, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)

HOUSING & URBAN DEVELOPMENT CORPORATION LTD,NEW DELHI vs ADDL. CIT, RANGE-4, NEW DELHI

ITA 1954/DEL/2018[2014-15]Status: Disposed31/7/2025AY 2014-15

SHRI CHALLA NAGENDRA PRASAD, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)

LALL CONSTRUCTION CO. ,NEW DELHI vs ACIT, CIRCLE- 34(1), NEW DELHI

ITA 1680/DEL/2018[2010-11]Status: Disposed31/7/2025AY 2010-11

SHRI S RIFAUR RAHMAN (Accountant Member), SHRI SUDHIR PAREEK (Judicial Member)

ASIAN CLOUSERS LTD( SINCE AMALGAMATED WITH M/S ASIAN CONSOLIDATED INDS.LTD),REWARI vs DCIT, CIRCLE-3(2), NEW DELHI

ITA 7252/DEL/2017[1992-93]Status: Disposed31/7/2025AY 1992-93

SHRI ANUBHAV SHARMA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)

ACIT, CENTRAL CIRCLE-18, NEW DELHI vs SAURAV AGGARWAL, NEW DELHI

ITA 6200/DEL/2017[2011-12]Status: Disposed31/7/2025AY 2011-12

SHRI ANUBHAV SHARMA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)

ACIT, CENTRAL CIRCLE-18, NEW DELHI vs SAURAV AGGARWAL, NEW DELHI

ITA 6199/DEL/2017[2010-11]Status: Disposed31/7/2025AY 2010-11

SHRI ANUBHAV SHARMA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)

ACIT, CENTRAL CIRCLE- 18, NEW DELHI vs SANT LAL AGGARWAL, NEW DELHI

ITA 6197/DEL/2017[2010-11]Status: Disposed31/7/2025AY 2010-11

SHRI ANUBHAV SHARMA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)

ACIT, CENTRAL CIRCLE- 18, NEW DELHI vs SANT LAL AGGARWAL, NEW DELHI

ITA 6196/DEL/2017[2009-10]Status: Disposed31/7/2025AY 2009-10

SHRI ANUBHAV SHARMA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)

ADDL. CIT, NEW DELHI vs M/S. HUDCO LTD., NEW DELHI

ITA 3704/DEL/2017[2012-13]Status: Disposed31/7/2025AY 2012-13

SHRI CHALLA NAGENDRA PRASAD, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)

M/S. HOUSING & URBAN DEVELOPMENT CORPORATION LTD.,NEW DELHI vs DCIT, NEW DELHI

ITA 3305/DEL/2017[2012-13]Status: Disposed31/7/2025AY 2012-13

SHRI CHALLA NAGENDRA PRASAD, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)

M/S. EXPERION DEVELOPERS PVT. LTD.,GURGAON vs ACIT, NEW DELHI

ITA 1367/DEL/2017[2012-13]Status: Disposed31/7/2025AY 2012-13

SHRI C. N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)