RADIANT POLYMER PVT LTD vs. INCOME TAX OFFICER WARD 20(2) NEW DELHI

$~5 * IN THE HIGH COURT OF DELHI AT NEW DELHI + ITA 546/2015

RADIANT POLYMER PVT LTD .....Appellant Through: Mr. Saubhagya Agarwal and Mr. Vaibhav Srivastava, Advs.

versus

INCOME TAX OFFICER WARD 20(2) NEW DELHI .....Respondent

Through:

CORAM:

HON'BLE MR. JUSTICE V. KAMESWAR RAO

HON'BLE MR. JUSTICE VINOD KUMAR

O R D E R %

29.07.2025

CM APPL. 42361/2025 1. This is an application filed by the appellant seeking withdrawal of the appeal. The learned counsel for the appellant reiterates that he has instructions to withdraw the appeal. 2. The appeal is, accordingly, dismissed as withdrawn.

V. KAMESWAR RAO, J

VINOD KUMAR, J JULY 29, 2025 acm

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