ITAT Delhi Bench
81,626 judgments
SATENDRA,GARHMUKTESHWAR, HAPUR vs INCOME TAX OFFICER WARD 3(5) HAPUR, NATIONAL FACELESS APPEAL CENTRE
SHRI VIKAS AWASTHY (Judicial Member)
SUJATA THUKRAL,NEW DELHI vs INCOME TAX OFFICER WARD 4(3), GURGAON
SHRI VIKAS AWASTHY (Judicial Member)
INCOME TAX OFFICER, DELHI vs RAKHEE WALECH, DELHI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
YAMUNA INDUSTRIES LIMITED,DELHI vs INCOME TAX OFFICER, WARD 27(4), DELHI, DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. Avdhesh Kumar Mishra (Accountant Member)
PANKAJ AGGARWAL,DELHI vs ITO,WARD-1(2)(1), MEERUT
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL, ACCOUNTANT MEMBER Ι.Τ.Α. Νο. 4949/DEL/2024 (A.Y 2014-15) | Appellant | | Respondent | |:---|:---:|:---| | Pankaj Aggarwal 133/124, Raizad Ganj Old Tehsil, Meeerut 250002 (U.P.) PAN: ABNPA5930D | Vs | Assessment Unit Income Tax Department Ward(1) (2)(1), Meerut (U.P.) | | | | |:---|:---| | Assessee by | Sh. Saurabh Pawar, CA, Shri Dinesh Kumar, CA | | Revenue by | Sh. Rajesh Kumar Dhanesta, Sr. DR | | Date of Hearing | 29/07/2025
PRAVEEN KUMAR BANSAL,BHIWANI vs INCOME TAX OFFICER, BHIWANI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
PHOOLWATI DEVI,NEW DELHI vs ITO WARD 63(2), NEW DELHI
SHRI YOGESH KUMAR U.S (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
DCIT, NEW DELHI vs LEGECY INVESTMENT TRADING COMPANY PVT. LTD., MUMBAI
MADHUMITA ROY (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
GENUS ELECTROTECH LTD,AHMEDABAD vs DCIT CENTRAL CIRCLE, MORADABAD
MS. MADHUMITA ROY (Judicial Member), SHRI KHETTRA MOHAN ROY, ACCOUNTANT MEMBER (Assessment Year: 2016-17) M/s Genus Electrotech Limited, 308, 3rd Floor, Dev ARC Mall, SG Highway, Ahmedabad Gujarat 380015 Vs. DCIT, Central Circle Income Tax Office, Pilikothi, Moradabad Uttar Pradesh - 244001 स्थायीलेखासं . / जीआइआरसं . / PAN/GIR No: AABCG9645H Appellant Respondent Appellant by : Sh. Mayank Patawari, Adv. & Sh. Akash Ojha, Adv. Respondent by : Ms. Monika Singh, CIT. DR Date of Hearing 20.05.2
DCIT, NEW DELHI vs M/S. SAAMAG CONSTRUCTION LTD., NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
LEX SPORTEL VISION PRIVATE LIMITED vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 13(1) & ORS.
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
PR. COMMISSIONER OF INCOME TAX, CENTRAL-1, DELHI vs METRO TYRES LTD.
PR. COMMISSIONER OF INCOME TAX, CENTRAL-1, DELHI vs PATANJALI AYURVED LIMITED
VIJAY ISRANI,DELHI vs DCIT,CENTRAL CIRCLE-6, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
SINGHAL PROP BUILD PRIVATE LIMITED,DELHI vs ITO,WARD-23(3), DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. Avdhesh Kumar Mishra (Accountant Member)
AMRIT BOTTLERS PVT LTD.,WEST BENGAL vs DCIT,CENTRAL CIRCLE 6, DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. Avdhesh Kumar Mishra (Accountant Member)
PROMOTIONAL CLUB,NEW DELHI vs ITO,WARD-28(1), DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
FLORENTINE ESTATES OF INDIA LIMITED,NEW DELHI vs INCOME TAX OFFICE , WARD 74(2), DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. Avdhesh Kumar Mishra (Accountant Member)
DEVENDER KUMAR TYAGI,GHAZIABAD vs INCOME TAX OFFICER, NFAC, DELHI
MS. MADHUMITA ROY (Judicial Member), SHRI AVDHESH KUMAR MISHRA, ACCOUNTANT MEMBER (Assessment Years: 2017-18 & 2018-19) Devender Kumar Tyagi S/o Chandakiran Tyagi, Village Makanpur, Indirapuram, Ghaziabad, UP- 201014 Vs. ITO, NFAC Delhi स्थायीलेखासं . / जीआइआरसं . / PAN/GIR No: AMNPT6776H Appellant Respondent Appellant by : None Respondent by : Sh. Om Prakash, Sr. DR Date of Hearing 17.07.2025 Date of Pronouncement 17.07.2025 ORDER PER MADHUMITA ROY, JM: The instant appeals filed by the ass
DEVENDER KUMAR TYAGI,GHAZIABAD vs INCOME TAX OFFICER, NFAC-DELHI, DELHI
MS. MADHUMITA ROY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)