ITAT Delhi Bench
81,626 judgments
DEVENDER KUMAR TYAGI,GHAZIABAD vs INCOME TAX OFFICER, NFAC, DELHI
MS. MADHUMITA ROY (Judicial Member), SHRI AVDHESH KUMAR MISHRA, ACCOUNTANT MEMBER (Assessment Years: 2017-18 & 2018-19) Devender Kumar Tyagi S/o Chandakiran Tyagi, Village - Makanpur, Indirapuram, Ghaziabad, UP- 201014 Vs. ITO, NFAC Delhi स्थायीलेखासं . / जीआइआरसं . / PAN/GIR No: AMNPT6776H Appellant .. Respondent Appellant by : None Respondent by : Sh. Om Prakash, Sr. DR Date of Hearing 17.07.2025 Date of Pronouncement 17.07.2025 ORDER PER MADHUMITA ROY, JM: The instant appeals filed by th
JINDAL GREEN CROP INTERNATIONAL PVT LTD,DELHI vs DCIT, CENTRAL CIRCLE-8, NEW DELHI
ANUJ KUMAR,NEW DELHI vs ITO,WARD-2(3)(1), BULANDSHAHR
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
MANDIR SHRI SITA RAM JI MAHARAJ SEWA SAMITI,PALWAL vs ADDITIONAL/JOINT/ DUPUTY/COMMISSIONER OF INCOME TAX, NATIONAL FACELESS ASSESSMENT CENTRE, DELHI
SHRI YOGESH KUMAR U.S (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SRI LANKA CRICKET,SRI LANKA vs ASSISTANT COMMISSIONER OF INCOME TAX (INTERNATIONAL TAX) CIRCLE- 3 (1)(2), NEW DELHI
JEET KAUR,SAINIK FARM vs INCOME TAX OFFICER WARD 19(3), DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
UTTARAKHAND POLLUTION CONTROL BOARD,DEHRADUN vs COMMISSIONER OF INCOME TAX, NATIONAL FACELESS APPEAL CENTRE (NFAC), DELHI, DELHI
MS. MADHUMITA ROY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
UTTARAKHAND POLLUTION CONTROL BOARD,DEHRADUN vs COMMISSIONER OF INCOME TAX, NATIONAL FACELESS APPEAL CENTRE (NFAC), DELHI, DELHI
MS. MADHUMITA ROY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
UTTARAKHAND POLLUTION CONTROL BOARD,DEHRADUN vs COMMISSIONER OF INCOME TAX, NATIONAL FACELESS APPEAL CENTRE (NFAC), DELHI, DELHI
MS. MADHUMITA ROY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
HUGHES COMTEL PRIVATE LIMITED,DELHI vs DCIT, CIRCLE-11(1), DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
PRIME COMFORT PRODUCTS (P) LTD.,NEW DELHI vs DCIT, CPC, BENGALURU
Shri Satbeer Singh Godara (Judicial Member), Shri Manish Agarwal (Accountant Member)
MAHARIVA PUPIL EDUCATIONAL SOCIETY,NOIDA vs CIT(A)- 1, NOIDA
Shri Satbeer Singh Godara (Judicial Member), Shri Manish Agarwal (Accountant Member)
MAHARIVA PUPIL EDUCATIONAL SOCIETY,NOIDA vs JCIT, RANGE-1, NOIDA
Shri Satbeer Singh Godara (Judicial Member), Shri Manish Agarwal (Accountant Member)
MAHAVIRA PUPIL EDUCATIONAL SOCIETY,NOIDA vs ITO(EXEMPTION), NOIDA
MAHAVIRA PUPIL EDUCATIONAL SOCIETY,NOIDA vs ITO(EXEMPTION), NOIDA
Shri Satbeer Singh Godara (Judicial Member), Shri Manish Agarwal (Accountant Member)
RANGOLI INFOCOM PRIVATE LIMITED vs INCOME TAX OFFICER & ANR.
JCDECAUX SE vs COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION)-2, NEW DELHI
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
PRINCIPAL COMMISSIONER OF INCOME TAX DELHI-20 vs GULSHAN KUMAR SETHI
PRINCIPAL COMMISSIONER OF INCOME TAX DELHI-20 vs GULSHAN KUMAR SETHI
PR. COMMISSIONER OF INCOME TAX (CENTRAL)-2, DELHI vs HINDUSTAN POWER PROJECTS PVT. LTD.
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR