ITAT Delhi Bench
81,626 judgments
BHARAT JAIN,SARITA VIHAR, NEW DELHI vs AO/ADIT-CPC BENGALURU , CIVIC CENTRE,NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S.RIFAUR RAHMAN (Accountant Member)
UNION OF INDIA THROUGH MINISTRY OF YOUTH AFFAIRS AND SPORTS, DEPARTMENT OF SPORTS (CWG CELL),DELHI vs COMMISSIONER OF INCOME TAX (APPEALS)-36, DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
UNION OF INDIA THROUGH MINISTRY OF YOUTH AFFAIRS AND SPORTS, DEPARTMENT OF SPORTS (CWG CELL),DELHI vs COMMISSIONER OF INCOME TAX (APPEALS)-36, DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
DEVINDER SINGH,GURUGRAM vs ITO, CIRCLE 1(1), GURUGRAM
PAN REALTORS PVT LTD,NEW DELHI vs ACIT,CENTRAL CIRCLE-13, NEW DELHI
SHRI SHAMIM YAHYA (Accountant Member), SHRI SUDHIR PAREEK (Judicial Member)
PAN REALTOERS PVT LTD,NEW DELHI vs ACIT,CENTRAL CIRCLE-13, NEW DELHI
SHRI SHAMIM YAHYA (Accountant Member), SHRI SUDHIR PAREEK (Judicial Member)
ABHIMANYU JAIN,DELHI vs DCIT, CENTRAL CIRCLE-31, NEW DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
ABHIMANYU JAIN,DELHI vs DCIT, CENTRAL CIRCLE-31, NEW DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
ABHIMANYU JAIN,DELHI vs DCIT, CENTRAL CIRCLE-31, NEW DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
ABHIMANYU JAIN,DELHI vs DCIT, CENTRAL CIRCLE-31, DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI vs ADAAB HOTELS LTD, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
LATE SATISH MEHTA THRU LH KAPIL MEHTA,DELHI vs ITO WARD 34(4) NEW DELHI, NEW DELHI
MS. MADHUMITA ROY, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX , CIRCLE-1(1), NEW DELHI, DELHI vs AADHARSHILLA CONTRACTORS PVT LTD, DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
AADHARSHILLA CONTRACTORS PRIVATE LIMITED,SHAHDARA, DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 1(1), DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
MAHESH KUMAR,DELHI vs ITO,WARD-68(6), DELHI
JUSTICE (RETD.) C.V. BHADANG, PRESIDENT (THIRD MEMBER), SHRI MAHAVIR SINGH (Vice President), SHRI BRAJESH KUMAR SINGH (Accountant Member)
PRAMOD BHUVANESHWARPRASAD CHOUDHARY,NEW DELHI vs ACIT CICLE INTL TAXATION 1(2)(1), NEW DELHI
SHRI MAHAVIR SINGH (Vice President), SHRI BRAJESH KUMAR SINGH (Accountant Member)
KAPOOR ABHUSHAN PALACE PVT. LTD.,NEW DELHI vs ITO WARD 14(2), NEW DELHI
INCOME TAX OFFICE WARD 52(5), DELHI vs IMPERIAL EXPORTS, DELHI
TRAVEL FOOD SERVICES DELHI TERMINAL 3 PRIVATE LIMITED,NEW DELHI vs ACIT CIRCLE 25(2), NEW DELHI
SHRI MAHAVIR SINGH (Vice President), SHRI MANISH AGARWAL (Accountant Member)
JAI SHANKAR MAHESHWARI,DELHI vs DCIT, CENTRAL CIRCLE-31, NEW DELHI, DELHI
SHRI MAHAVIR SINGH (Vice President), SHRI MANISH AGARWAL (Accountant Member)