ITAT Delhi Bench

DCIT,CIRCLE-34(1), DELHI vs MUKEAH KUMAR SINGLA, DELHI

MS. MADHUMITA ROY, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)

GURUKRUPA KRAFTS PRIVATE LIMITED,GUJRAT vs ACIT, CC-17, NEW DELHI

SHRI YOGESH KUMAR US (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

GURUKRUPA KRAFTS PRIVATE LIMITED,GUJRAT vs ACIT, CC-17, NEW DELHI

SHRI YOGESH KUMAR US (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

GURUKRUPA KRAFTS PRIVATE LIMITED,GUJRAT vs ACIT, CC-17, NEW DELHI

SHRI YOGESH KUMAR US (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

GURUKRUPA KRAFTS PRIVATE LIMITED,GUJRAT vs ACIT, CC-17, NEW DELHI

SHRI YOGESH KUMAR US (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

GURUKRUPA KRAFTS PRIVATE LIMITED,GUJARAT vs ACIT, CENTRAL CIRCLE-17, DELHI

SHRI YOGESH KUMAR US (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

STAGE DOOR,NEW DELHI vs ITO (EXEMPTIONS), WARD- 2(2), NEW DELHI

MS. MADHUMITA ROY, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)

DCIT CENTRAL CIRCLE 05 , DELHI vs DEEPAK KOTHARI , KANPUR

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)

FAST MOVERS LOGISTICS PRIVATE LIMITED,NEW DELHI vs ITO WARD - 9(1), NEW DELHI

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)

DEEPAK KATHARI,KANPUR vs ACIT, CC-5, NEW DELHI

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)

ULTRA MODERN EXPORTS PVT. LTD.,NEW DELHI vs ITO WARD - 27(1), NEW DELHI

ACIT CENTRAL CIRCLE16, NEW DELHI vs KRISHNA DAL MILL PVT LTD, NEW DELHI

SHRI VIKAS AWASTHY (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

GOEL JEWELLERY & MART P. LTD.,NEW DELHI vs ITO, WARD- 10(2), NEW DELHI

SHRI SHAMIM YAHYA (Accountant Member), SHRI SUDHIR PAREEK (Judicial Member)

NIMIT BUILDERS PRIVATE LIMITED (AS SUCCESSOR IN THE INTEREST OF JK JEET CLOTHES PRIVATE LIMITED AND vs ASSISTANT COMMISSIONER OF INCOME TAX & ORS.

HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR

INDERJIT MEHTA CONSTRUCTIONS PVT. LTD. & ORS. vs INCOME TAX DEPARTMENT & ANR.

HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR

M S SUPRATIK HOSPITALI PVT LTD FORMERLY M S SUPRATIK STOCK SECURITIES PVT LTD vs CENTRAL BOARD OF DIRECT TAXES ORS

HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR

M/S ERICSSON INDIA PRIVATE LIMITED vs NATIONAL FACELESS ASSESSMENT CENTRE DELHI

HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR

ERA INFRA ENGINEERING LIMITED vs CENTRAL BOARD OF DIRECT TAXES & ANR.

HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR

NV INTERNATIONAL PRIVATE LIMITED. vs DEPUTY COMMISSIONER OF INCOME-TAX CENTRAL CIRCLE - 31, DELHI & ORS.

KLJ RESOURCES LTD. vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 31, DELHI & ANR.