ITAT Delhi Bench
81,626 judgments
COMMISSIONER OF INCOME TAX -TDS-01 vs DIAMOND TREE
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
COMMISSIONER OF INCOME TAX -TDS-01 vs DIAMOND TREE
COMMISSIONER OF INCOME TAX -TDS-01 vs DIAMOND TREE
MOD ILLVA INDIA PVT LTD,DELHI vs DCIT, CIRCLE-16(1), DELHI
SHRI SHAMIM YAHYA (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
PATANJALI AYURVED LTD,DELHI vs DCIT,CENTRAL CIRCLE-5, DELHI
PATANJALI AYURVED LTD,DELHI vs DCIT,CENTRAL CIRCLE-5, DELHI
PATANJALI AYURVED LTD,DELHI vs DCIT,CENTRAL CIRCLE-5, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
PATANJALI AYURVED LTD,DELHI vs DCIT,CENTRAL CIRCLE-5, NEW DELHI
GRAM SWAWLAMBI SWADESHI SWARAJ FOUNDATION (G3S FOUNDATION),DELHI vs CIT EXEMPTION, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
GRAM SWAWLAMBI SWADESHI SWARAJ FOUNDATION (G3S FOUNDATION),NEW DELHI vs CIT EXEMPTION, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
NEERAJ SHARMA,GAUTAM BUDH NAGAR vs ITO WARD-5(2)(3), NOIDA
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
RAMA SHARMA,NEW DELHI vs ITO WARD 43(8), DELHI
SHRI MAHAVIR SINGH, HON'BLE (Vice President)
RAJESH BHASKAR,DELHI vs DCIT, CIRCLE-28(1),DELHI, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
JUBILANT FOODWORKS LIMITED,NOIDA vs ASSISTANT COMMISSIONER OF INCOME TAX, NOIDA
SH. M. BALAGANESH, ACCOUNTANT MEMBER AND SH. SUDHIR KUMAR (Judicial Member)
SAHDEV PARJAPATI,MUZAFFARNAGAR vs AO, MUZAFFARNAGAR
MS. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
RURAL ASSOCIATION FOR WOMENS ALLIGATORY TRIBUTE,DELHI vs WARD EXEMP 2(4), NEW DELHI
MS. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
AMAR PAL,DELHI vs ITO WARD-1(5), MEERUT, BARAUT
SH. M. BALAGANESH, ACCOUNTANT MEMBER AND SH. SUDHIR KUMAR (Judicial Member)
SHIKSHA BHARTI EDUCATIONAL SOCIETY,HARYANA vs CIT(EXEMPTION), CHANDIGARH
MS. MADHUMITA ROY, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
SHIKSHA BHARTI EDUCATIONAL SOCIETY,HARYANA vs CIT(EXEMPTION), CHANDIGARH
MS. MADHUMITA ROY, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
