ITAT Delhi Bench
81,626 judgments
SONY INDIA PVT. LTD.,NEW DELHI vs ACIT CIRCLE-24(1), NEW DELHI
MADAM GOPAL AGARWAL,DELHI vs ITO WARD 1(4), GHAZIABAD
SHRI M. BALAGANESH (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
DCIT EXEMPTION , GHAZIABAD vs SAHYOG JAN KALYAN SAMITI , KANPUR
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
JOHNSON MATTHEY PUBLIC LTD. CO.,UNITED KINGDOM vs JCIT(OSD), INTL. TAXATION, GURGAON
SHRI MAHAVIR SINGH (Vice President), SHRI BRAJESH KUMAR SINGH (Accountant Member)
DCIT (EXEMPTION), GHAZIABAD vs M/S. SAHYOG JAN KALYAN SAMITI, KANPUR
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
ITO (E), GHAZIABAD vs M/S. SAHYOG JAN KALYAN SAMITI, KANPUR
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
NOIDA GOLF COURSE SOCIETY,NOIDA vs JCIT, NOIDA
NOIDA GOLF COURSE SOCIETY,NOIDA vs JCIT, NOIDA
VIVEK KUMAR DHAND,RAIPUR, CHHATTISGARH vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 08, NEW DELHI, NEW DELHI
SHRI S.RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
VIVEK KUMAR DHAND,RAIPUR, CHHATTISGARH vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 08, NEW DELHI, NEW DELHI
SHRI S.RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
ROSHAN REAL ESTATE PRIVATE LIMITED,NEW DELHI vs DCIT, CENTRAL CIRCLE-30, DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
ROSHAN REAL ESTATE PRIVATE LIMITED,NEW DELHI vs DCIT,CENTRAL CIRCLE-30, NEW DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
ROSHAN REAL ESTATE PRIVATE LIMITED,NEW DELHI vs DCIT, CENTRAL CIRCLE-30, NEW DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
HOLLISTER MEDICAL INDIA PRIVATE LIMITED ,DELHI vs DCIT, CIRCLE 10(1), DELHI
SHRI M. BALAGANESH (Accountant Member), SHRI SUDHIR PAREEK (Judicial Member)
OM PRAKASH ARORA,DELHI vs DCIT, CENTRAL CIRCLE-1(1)(1), DELHI
SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
FORTUM INDIA PRIVATE LTD.,DELHI vs DCIT TPO 1(2)(2), DELHI
SHRI M. BALAGANESH (Accountant Member), SHRI SUDHIR PAREEK (Judicial Member)
JAR METAL INDUSTRIES(P) LTD.,DELHI vs ITO WARD-13(2), NEW DELHI
MS. MADHUMITA ROY (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
JAR METAL INDUSTRIES(P) LTD.,DELHI vs ITO WARD-13(2), NEW DELHI
THE COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION -1 vs BERLIAN MCDERMOTT SDN.BHD.
COMMISSIONER OF INCOME TAX -TDS-01 vs DIAMOND TREE
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR