ITAT Delhi Bench
81,626 judgments
BHADRAKALI ESTATES PRIVATE LIMITED,DELHI vs ITO NFAC (JAO WARD-4(1), DELHI), DELHI
SHRI MAHAVIR SINGH (Vice President), SHRI BRAJESH KUMAR SINGH (Accountant Member)
SAMAG TRUE ENTERPRISES LTD.,NEW DELHI vs DCIT CIRCLE-22(2), DELHI
MS. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
VIJAY LAXMI,DELHI vs ITO,WARD-59(8), DELHI
SHRI M. BALAGANESH, ACCOUNTANT MEMBER AND SH. YOGESH KUMAR U.S. (Judicial Member)
SEEMA,DELHI vs CENTRAL PROCESSING UNIT, BANGLORE
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
SAINI CO-OPERATIVE THARIFT AND CREDIT SOCIETY LTD.,NEW DELHI vs ITO,WARD-48(1), NEW DELHI
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
SUDHAKAR ARORA,DELHI vs ADIT, CPC, BENGALURU
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
DEPUTY COMMISSIONER OF INCOME, DELHI vs SPERRY PLAST LTD, DELHI
CHILDREN WELFARE TRUST (REGD),FARIDABAD vs CIT EXEMPTION, CHANDIGARH
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
ACIT CIRCLE-10(1), NEW DELHI, ITO C.R BUILDING vs INSULTECH INTERNATIONAL PVT. LTD. , VASANT VIHAR
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
DY. COMMISSIONER OF INCOME TAX CIRCLE 10(1), DELHI, CR BUILDING vs INDUS TOWERS LIMITED, GURGRAM
INDUS TOWERS LTD.,GURUGRAM, HARYANA vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE 12(1), NEW DELHI, NEW DELHI
CANDOR GURGAON ONE REALTY PROJECTS PRIVATE LIMITED,MUMBAI vs DCIT, CIRCLE 4(2), DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M BALAGANESH (Accountant Member)
CANDOR GURGAON ONE REALTY PROJECT PVT LTD,MUMBAI vs DCIT, CIRCLE 4(2) , NEW DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M BALAGANESH (Accountant Member)
SONY INDIA PRIVATE LIMITED,NEW DELHI vs ACIT, CIRCLE-22(2), DELHI
SONY INDIA PRIVATE LIMITED,NEW DELHI vs ACIT, CIRCLE-22(2), DELHI
DCIT, CC-25, NEW DELHI vs RAJIV MITTAL, SONIPAT
Ld. CIT(A) which were partly allowed vide orders dated 16.08.2021.
DCIT, CC-25, NEW DELHI vs RAJIV MITTAL, SONIPAT
SHRI M BALAGANESH (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
DCIT, CC-25, NEW DELHI vs RAJIV MITTAL, SONIPAT
SHRI M BALAGANESH (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
DCIT, CENTRAL CIRCLE-25, NEW DELHI vs PRASAHESH ARYA, DELHI
SHRI M. BALAGANESH (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
ALSTOM INFORMATION SYSTEM AND TECHNOLOGY ((FORMERLY KNOWN AS ALSTOM INFORMATION TECHNOLOGY CENTRE),GURGAON vs ACIT CIRCLE-1(1)(1) INTERNATIONAL TAXATION, NEW DELHI
SHRI MAHAVIR SINGH (Vice President), SHRI BRAJESH KUMAR SINGH (Accountant Member)
