ITAT Delhi Bench

SUMIT SUNEJA,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 34(1), DELHI, DELHI

SHRI MAHAVIR SINGH (Vice President)

MOHD RASHID,BULANDSHAHR vs ITO WARD 2(3)(2), BULANDSHAHAR

SHRI VIKAS AWASTHY (Judicial Member)

VIKAS TYAGI,GHAZIABAD vs ITO WARD 2(2)(1), GHAZIABAD

SHRI VIKAS AWASTHY (Judicial Member)

SHALOO AND S BUILDCON PVT LTD,DELHI vs ITO WARD-23(1), DELHI

SHRI VIKAS AWASTHY (Judicial Member)

LATE GURMUKH SINGH BALI, THROUGH HIS LEGAL REPRESENTATIVE RAGHUBIR SINGH BALI,NEW DELHI, DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 54(1), NEW DELHI, NEW DELHI, DELHI

LATE GURMUKH SINGH BALI, THROUGH HIS LEGAL REPRESENTATIVE RAGHUBIR SINGH BALI,NEW DELHI, DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 54(1), NEW DELHI, NEW DELHI, DELHI

GOPI NATH MEHNDIRATTA THROUGH LEGAL HEIR KAUSHALYA DEVI,PUNJABI BAGH vs INCOME TAX OFFICER - WARD 45(7), DELHI, DELHI

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

MANOJ CHAUHAN vs PRINCIPAL COMMISSIONER OF INCOME TAX 5 & ANR.

HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR

ARUN GARG vs ASSISTANT COMMISSIONER OF INCOME TAX

PRINCIPAL COMMISSIONER OF INCOME TAX-1 vs M/S DLF URBAN PVT. LTD.

PR COMMISSIONER OF INCOME TAX CENTRAL 3 NEW DELHI vs DEEPAK AGARWAL

PR COMMISSIONER OF INCOME TAX CENTRAL-- 3 NEW DELHI vs DEEPAK AGARWAL

CNH INDUSTRIAL (INDIA) PRIVATE LIMITED,DELHI vs INCOME TAX OFFICER AND THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 4(2), DELHI

SHRI M. BALAGANESH (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)

ROYAL REMEDIES PHARMA HEALTHCARE,DELHI vs ADDL. CIT (A), DELHI

SHRI MAHAVIR SINGH, HON'BLE (Vice President)

DESH RAJ SINGH,GHAZIABAD vs ITO WARD-68(5), DELHI

SHRI VIKAS AWASTHY (Judicial Member)

PURVI SEWA SAMITI,FARIDABAD vs CIT EXMPTION , FARIDABAD

MS. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA, ACCOUNTANT MEMBER (Assessment Year: 2023) | Purvi Sewa Samiti | House No. 1377, Near | Kabuli Gurudwara, | Gali No. 10, S.G.M. | Nagar, NIT, | Haryana - 121001 | स्थायीलेखासं . / जीआइआरसं . / PAN/GIR No: AACAP5307N | Appellant | Vs. | CIT, Exemption | CGO Complex, | NH-4, NIT | Haryana - 121001 | Respondent | Appellant by : | Sh. Umesh Sinha, CA | Respondent by : | Sh. Manish Gupta, Sr. DR | Date of Hearing | 06.08.2025 | Date of Pro

PURVI SEWA SAMITI,FARIDABAD vs CIT EXMPTIONS, FARIDABAD

MS. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)

RARE CANCER CARE FOUNDATION,GHAZIABAD vs INCOME TAX OFFICER WARD 2(2)(1) GHAZIABAD, GHAZIABAD

SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)

RARE CANCER CARE FOUNDATION,GHAZIABAD vs INCOME TAX OFFICER WARD 2(2)(1) GHAZIABAD, GHAZIABAD

SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)

V V TRANSPORT,ROHTAK vs ASSISTANT COMMISSIONER OF INCOME TAX, ROHTAK

SHRI YOGESH KUMAR U.S (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)