ITAT Delhi Bench
81,626 judgments
ACIT, CENTRAL CIRCLE, GHAZIABAD vs P.S. ENTERPRISES, GHAZIABAD
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
ACIT, CENTRAL CIRCLE, GHAZIABAD vs P.S. ENTERPRISES, GHAZIABAD
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
AMSERVE CONSULTANTS LIMITED,NEW DELHI vs ACIT CIRCLE 1(1), NEW DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
P S ENETERPRISES,GHAZIABAD vs DCIT, CENTRAL CIRCLE, GHAZIABAD
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
P S ENTERPRISES,GHAZIABAD vs DCIT, CENTRAL CIRCLE, GHAZIABAD
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
P S ENTERPRISES,GHAZIABAD vs DCIT,CENTRAL CIRCLE, GHAZIABAD
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
DCIT, CENTRAL CIRCLE, KARNAL vs RAJ BALA GARG, PANIPAT
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
M/S. RELIGARE CAPITAL MARKETS LTD.,NEW DELHI vs DCIT, NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
M/S. INDIA EXPOSITION MART LTD.,NEW DELHI vs DCIT, NEW DELHI
BDR FINVEST PRIVATE LIMITED vs DEPUTY COMMISSIONER OF INCOME TAX & ANR.
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
COMMISSIONER OF INCOME TAX, (TDS)-1, DELHI vs M/S IREO PRIVATE LTD
PR. COMMISSIONER OF INCOME TAX-12, DELHI vs RAJINDER KUMAR
COMMISSIONER OF INCOME TAX (EXEMPTIONS) vs THE TRAINED NURSES ASSOCIATIONS OF INDIA
BARQUE HOTELS PRIVATE LIMITED,DELHI vs JOINT COMMISSIONER OF INCOME TAX, NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
INCH AUTOMATION PRIVATE LIMITED,GURGAON HARYANA vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 2(1) GURGAON, HARYANA (NOW ACIT CIRCLE 1(1), GURGAON HARYANA
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
RAM CHANDER,JHAJJAR vs ITO, WARD 72(1), NEW DELHI
SHRI MAHAVIR SINGH, HON'BLE (Vice President)
RAHUL KUMAR,GHAZIABAD vs INCOME TAX OFFICER, BULANDSHAHR
SHRI MAHAVIR SINGH, HON'BLE (Vice President)
OM PRAKASH,GHAZIABAD vs INCOME TAX OFFICER, GHAZIABAD
SHRI MAHAVIR SINGH, HON'BLE (Vice President)
SRI GURU SINGH SABHA CENTRAL (REGD),DELHI vs ITO WARD EXEMP-2(2), DELHI
SHRI MAHAVIR SINGH, HON'BLE (Vice President)
GEETA,NEW DELHI vs ITO WARD-2, ROHTAK, ROHTAK
SHRI MAHAVIR SINGH (Vice President)
