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ITAT Delhi Bench

81,626 judgments

COMMISSIONER OF INCOME TAX INTERNATIONAL TAXATION-2, NEW DELHI vs ITOCHU CORPORATION

ITA - 292 / 202512/8/2025

THE COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION -3 vs XIOCOM ( NZ) LTD

ITA - 299 / 202512/8/2025

PR. COMMISSIONER OF INCOME TAX (CENTRAL), GURUGRAM vs PANCHAM REALCON PVT. LTD.

ITA - 295 / 202512/8/2025

ACIT, CC-30, NEW DELHI, NEW DELHI vs WINNER CONSTRUCTIONS PRIVATE LIMITED, NEW DELHI

ITA 633/DEL/2025[2021-22]Status: Disposed12/8/2025AY 2021-22

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

ACIT, CC-30, NEW DELHI, NEW DELHI vs WINNER CONSTRUCTIONS PRIVATE LIMITED, DELHI

ITA 632/DEL/2025[2019-20]Status: Disposed12/8/2025AY 2019-20

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

ACIT, CC-30, NEW DELHI, NEW DELHI vs WINNER CONSTRUCTIONS PRIVATE LIMITED, DELHI

ITA 631/DEL/2025[2018-19]Status: Disposed12/8/2025AY 2018-19

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

ACIT, CC-30, NEW DELHI, NEW DELHI vs WINNER CONSTRUCTIONS PRIVATE LIMITED, NEW DELHI

ITA 624/DEL/2025[2020-21]Status: Disposed12/8/2025AY 2020-21

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

DY. COMMISSIONER OF INCOME TAX, , NOIDA vs WEBTECH INTERNATIONAL LTD., KOLKATA

ITA 598/DEL/2025[2019]Status: Disposed12/8/2025

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

ANISH KUMAR GUPTA,NEW DELHI vs ITO, WARD 61(1), DELHI

ITA 569/DEL/2025[2008-09]Status: Disposed12/8/2025AY 2008-09

ANISH KUMAR GUPTA,DELHI vs ITO WARD 61(1), DELHI

ITA 568/DEL/2025[2007-08]Status: Disposed12/8/2025AY 2007-08

VIJAY KUMAR GUPTA,DELHI vs ITO,WARD 61(4), DELHI

ITA 567/DEL/2025[2008-09]Status: Disposed12/8/2025AY 2008-09

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

VIJAY KUMAR GUPTA,DELHI vs ITO,WARD-61(1), DELHI

ITA 566/DEL/2025[2007-08]Status: Disposed12/8/2025AY 2007-08

RIVPRA FORMULATION PVT LTD,DELHI vs DICT, CIRCLE 21(2), DELHI

ITA 564/DEL/2025[2017-18]Status: Disposed12/8/2025AY 2017-18

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

SANSPAREILS GREENLANDS PVT LTD.,MEERUT vs ACIT CIRCLE, MEERUT

ITA 560/DEL/2025[2022-23]Status: Disposed12/8/2025AY 2022-23

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

UTTAM SINGH,GURGAON vs ITO WARD-4(1), GURGAON

ITA 3845/DEL/2025[2015-16]Status: Disposed12/8/2025AY 2015-16

SHRI MAHAVIR SINGH (Vice President)

RAJENDER SINGH,KARNAL vs INCOME TAX OFFICER, KARNAL

ITA 3812/DEL/2025[2017-18]Status: Disposed12/8/2025AY 2017-18

SHRI MAHAVIR SINGH, HON'BLE (Vice President)

ATUL AGARWAL,NEW DEVPURI BHATIPURA MEERUT vs INCOME TAX OFFICER , MEERUT

ITA 3785/DEL/2025[2020-21]Status: Disposed12/8/2025AY 2020-21

SHRI MAHAVIR SINGH, HON'BLE (Vice President)

CAPRICORN RESOURCES PRIVATE LIMITED,DELHI vs INCOME TAX OFFICER, NEW DELHI

ITA 3468/DEL/2024[2012-13]Status: Disposed12/8/2025AY 2012-13

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

DY. COMMISSIONER OF INCOME TAX, GHAZIABAD vs RITU CANSAL, GHAZIABAD

ITA 2113/DEL/2024[2017]Status: Disposed12/8/2025

ACIT, CENTRAL CIRCLE, GHAIZBAD vs P.S. ENTERPRISES, GHAZIABAD

ITA 17/DEL/2023[2019-20]Status: Disposed12/8/2025AY 2019-20

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)