ITAT Delhi Bench
81,626 judgments
COUNCIL OF ARCHITECTURE,NEW DELHI vs ITO (EXEMPTION), WARD-1(3) , NEW DELHI
SHRI M. BALAGANESH (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
SANDHAR TECHNOLOGIES LTD.,NEW DELHI vs ACIT, CIRCLE LTU-1, NEW DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
SANDHAR TECHNOLOGIES LTD.,NEW DELHI vs ACIT, CIRCLE LTU-1, NEW DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
ADDI. CIT SPL. RANGE-8, NEW DELHI vs SHRI LAL MAHAL LTD., NEW DELHI
SHRI M BALAGANESH (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
UMBER INFRATECH P.LTD,DELHI vs ITO, WARD-18(1), NEW DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
SMS SPML JV,NEW DELHI vs ACIT, CIRCLE- 62(1), NEW DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
ITO, WARD-24(1), NEW DELHI vs SOUTHEND INFRASTRUCTURE P.LTD, NEW DELHI
SHRI M BALAGANESH (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
DCIT, CIRCLE- 17(2), , NEW DELHI vs NATIONAL FERTILIZERS LTD., NEW DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
M/S GEODIS OVERSEAS PVT. LTD.,,GURGAON vs DCIT,, NEW DELHI
M/S GEODIS OVERSEAS PVT. LTD.,,GURGAON vs DCIT,, NEW DELHI
M/S. SHAHI EXPORTS PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI
RAM KUMAR TYAGI,GHAZIABAD vs ITO, GHAZIABAD
DDIT, NEW DELHI vs M/S. THE BANK OF TOKYO MITSUBISHI UFJ LTD., NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
M/S. THE BANK OF TOKYO-MITSUBISHI, UFJ LTD.,NEW DELHI vs DDIT, NEW DELHI
PACE INDUSTRIES PRIVATE LIMITED vs THE INCOME TAX OFFICER , WARD 19(3) AND ORS.
PACE INDUSTRIES PRIVATE LIMITED vs THE INCOME TAX OFFICER, WARD 19(3) AND ORS.
RAJASTHAN PRIME STEEL PROCESSING CENTER PRIVATE LIMITED vs DEPUTY COMMISSIONER OF INCOME TAX
COMMISSIONER OF INCOME TAX TDS 1 DELHI vs IREO WATERFRONT PRIVATE LTD
COMMISSIONER OF INCOME TAX, (TDS), DELHI-1, NEW DELHI vs IREO HOSPITALITY COMPANY PVT. LTD.
THE COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION -3 vs XIOCOM ( NZ) LTD
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
