ITAT Delhi Bench
81,626 judgments
DCIT CENTRAL CIRCLE-16, NEW DELHI vs NITIN GUPTA, NEW DELHI
SCHNEIDER ELECTRIC INDIA PRIVATE LIMITED,GURGAON vs ACIT CIRCLE 22(2), NEW DELHI
NITIN GUPTA,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 16, NEW DELHI, INCOME TAX OFFICE, ARA CENTRE, JHANDEWALAN EXTENSION, NEW DELHI
DEEPAK CHOUDHARY,NEW DELHI vs ACIT CENTRAL CIRCLE 15, NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
JATIN ARORA,NEW DELHI vs ITO WARD-30(5), NEW DELHI
SHRI SUDHIR KUMAR (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
DCIT, CENTRAL CIRCLE-15, NEW DELHI vs GAURAV CHOUDHARY, NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
OLYMPUS REALTORS (P) LTD.,GURUGRAM vs DCIT CENTRAL CIRCLE-II, GURGAON
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
OM PRAKASH KUKREJA,NEW DELHI vs ACIT CENTRAL CIRCLE-9 (RE-NUMBERED CC-18), NEW DELHI
SHRI SHAMIM YAHYA (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
OM PRAKASH KUKREJA,NEW DELHI vs ACIT CENTRAL CICLE-9(RE-NUMBERED CC -18), NEW DELHI
SHRI SHAMIM YAHYA (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
OM PRAKASH KUKREJA,NEW DELHI vs ACIT CENTRAL CIRCLE -9(RE-NUMBERED CC-18), NEW DELHI
SHRI SHAMIM YAHYA (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
OM PRAKASH KUKREJA,NEW DELHI vs ACIT CENTRAL CIRCLE-9 (RE-NUMBERED CC-18), NEW DELHI
SHRI SHAMIM YAHYA (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
OM PRAKASH KUKREJA,NEW DELHI vs ACIT CENTRAL CIRCLE-9(RENUMBERED CC-18), NEW DELHI
SHRI SHAMIM YAHYA (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
OM PRAKASH KUKREJA,NEW DELHI vs ACIT CENTRAL CIRCLE-9(RENUMBERED CC-18), NEW DELHI
SHRI SHAMIM YAHYA (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
OM PRAKASH KUKREJA,NEW DELHI vs ACIT CENTRAL CIECLE-9(RENUMBERED CC-18), NEW DELHI
SHRI SHAMIM YAHYA (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
OM PRAKASH KUKREJA,NEW DELHI vs ACIT CENTRAL CIRCLE-9(RENUMBERED CC-18), NEW DELHI
SHRI SHAMIM YAHYA (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
OM PRAKASH KUKREJA,NEW DELHI vs ACIT CENTRAL CIRCLE-9(RENUMBERED CC-18), NEW DELHI
SHRI SHAMIM YAHYA (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
OM PRAKASH KUKREJA,NEW DELHI vs ACIT CENTRAL CIRCLE-9(RE-NUMBERED CC-18), NEW DELHI
SHRI SHAMIM YAHYA (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
DCIT, CENTRAL CIRCLE-02, NEW DELHI vs REWIN CERAMICS P.LTD, NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
DCIT, CENTRAL CIRCLE-02, NEW DELHI vs REWIN CEREMICS P.LTD, NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
COUNCIL OF ARCHITECTURE,NEW DELHI vs ITO (EXEMPTION), WARD-1(3) , NEW DELHI
SHRI M. BALAGANESH (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)