ITAT Delhi Bench
81,626 judgments
AMQ AGRO INDIA PVT LTD,DELHI vs ACIT,CENTRAL CIRCLE-07, DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
AMQ AGRO INDIA PVT LTD,DELHI vs ACIT,CENTRAL CIRCLE-07, DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
AMQ AGRO INDIA PVT LTD,DELHI vs ACIT,CENTRAL CIRCLE-07, DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
AMQ AGRO INDIA PVT LTD,DELHI vs ACIT,CENTRAL CIRCLE-07, DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
AMQ AGRO INDIA PVT LTD,DELHI vs ACIT,CENTRAL CIRCLE-07, DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
AMQ AGRO INDIA PVT LTD,DELHI vs ACIT, CENTRAL CIRCLE-07, DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
PROMILA SINGHAL,NEW DELHI vs ACIT RANGE 2(1), GHAZIABAD, GHAZIABAD
SHRI YOGESH KUMAR, U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
ECOENERGY INSIGHTS LIMITED,INDIA vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE 7(1), NEW DELHI
DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs AHLUWALIA CONTRACTS INDIA PVT. LTD., DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
INCOME TAX OFFICER, NEW DELHI vs POSIST TECHNOLOGIES PRIVATE LIMITED, NEW DELHI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
RBA BUILDTECH PRIVATE LIMITED,UTTAR PRADESG vs DCIT,ACIT, CEN CIRCLE, NOIDA
THE NEW VIKASH CO-OP. HOUSE BUILDING SOCIETY LTD.,FARIDABAD vs ITO,WARD-2(1), FARIDABAD
SHRI YOGESH KUMAR U.S (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, NOIDA, NOIDA vs RBA BUILDTECH PRIVATE LIMITED, NOIDA
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SOFTWAREONE INDIA PVT. LTD. (AS SUCCESSOR OF COMPAREX INDIA PVT. LTD.),NEW DELHI vs ACIT, CIRCLE 22(1), NEW DELHI
SHRI M. BALAGANESH (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
MOHAMMAD AASIF,UTTAR PRADESH vs DCIT OR ACIT,CENTRAL CIRCLE,MEERUT, UTTAR PRADESH
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
JAYPEE INFRATECH LIMITED,GAUTAM BUDH NAGAR vs PCIT, NOIDA
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
JAYPEE INFRATECH LIMITED,NOIDA vs PCIT , NOIDA
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
INCOME TAX OFFICER, WARD-10(1), I.P ESTATE vs GLOBAL REACH EXPERTS PVT. LTD., VILLAGE NAHARPUR
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
JKG CONSTRUCTION PRIVATE LIMITED,DELHI vs INCOME TAX OFFICER WARD 13(1), DELHI
PHOOL SINGH RAGHAV,GURGAON vs ASSESSING OFFICER, GURGAON
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
