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ITAT Delhi Bench

81,626 judgments

ALANKIT ASSIGNMENTS LIMITED,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-28, NEW DELHI

ITA 6183/DEL/2024[2015-16]Status: Disposed13/8/2025AY 2015-16

SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

ALANKIT LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-28, DELHI

ITA 6182/DEL/2024[2015-16]Status: Disposed13/8/2025AY 2015-16

SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

ALANKIT LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-28, DELHI

ITA 6181/DEL/2024[2016-17]Status: Disposed13/8/2025AY 2016-17

SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

ALANKIT LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-28, DELHI

ITA 6180/DEL/2024[2013-14]Status: Disposed13/8/2025AY 2013-14

SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

ALANKIT ASSIGNMENTS LIMITED,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-28, NEW DELHI

ITA 6179/DEL/2024[2011-12]Status: Disposed13/8/2025AY 2011-12

SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

ALOK KUMAR AGARWAL,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-28, NEW DELHI

ITA 6178/DEL/2024[2018-19]Status: Disposed13/8/2025AY 2018-19

SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

ALOK KUMAR AGARWAL,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-28, NEW DELHI

ITA 6177/DEL/2024[2019-20]Status: Disposed13/8/2025AY 2019-20

SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

ALOK KUMAR AGARWAL,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-28, NEW DELHI

ITA 6174/DEL/2024[2017-18]Status: Disposed13/8/2025AY 2017-18

SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

ANKIT AGARWAL,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-28, NEW DELHI

ITA 6172/DEL/2024[2010-11]Status: Disposed13/8/2025AY 2010-11

SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

ALANKIT LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-28, DELHI

ITA 6171/DEL/2024[2011-12]Status: Disposed13/8/2025AY 2011-12

SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

ALANKIT ASSIGNMENTS LIMITED,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-28, NEW DELHI

ITA 6170/DEL/2024[2012-13]Status: Disposed13/8/2025AY 2012-13

SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

ALANKIT LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-28, DELHI

ITA 6169/DEL/2024[2010-11]Status: Disposed13/8/2025AY 2010-11

SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

ANKIT AGARWAL,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-28, DELHI

ITA 6168/DEL/2024[2020-21]Status: Disposed13/8/2025AY 2020-21

SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

ANKIT AGARWAL,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-28, DELHI

ITA 6167/DEL/2024[2018-19]Status: Disposed13/8/2025AY 2018-19

SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

ANKIT AGARWAL,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-28, DELHI

ITA 6166/DEL/2024[2015-16]Status: Disposed13/8/2025AY 2015-16

SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

ANKIT AGARWAL,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-28, DELHI

ITA 6165/DEL/2024[2014-15]Status: Disposed13/8/2025AY 2014-15

SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

ANKIT AGARWAL,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-28, NEW DELHI

ITA 6164/DEL/2024[2011-12]Status: Disposed13/8/2025AY 2011-12

SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

ANKIT AGARWAL,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-28, DELHI

ITA 6163/DEL/2024[2016-17]Status: Disposed13/8/2025AY 2016-17

SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

ALANKIT LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-28, DELHI

ITA 6162/DEL/2024[2014-15]Status: Disposed13/8/2025AY 2014-15

SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

AMQ AGRO INDIA PVT LTD,DELHI vs ACIT,CENTRAL CIRCLE-07, DELHI

ITA 5874/DEL/2024[2013-14]Status: Disposed13/8/2025AY 2013-14

SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)