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ITAT Delhi Bench

81,626 judgments

ANKIT AGARWAL,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-28, DELHI

ITA 6205/DEL/2024[2013-14]Status: Disposed13/8/2025AY 2013-14

SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

ANKIT AGARWAL,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-28, DELHI

ITA 6204/DEL/2024[2017-18]Status: Disposed13/8/2025AY 2017-18

SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

ALANKIT ASSIGNMENTS LIMITED,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-28, NEW DELHI

ITA 6203/DEL/2024[2019-20]Status: Disposed13/8/2025AY 2019-20

SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

ALANKIT LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-28, DELHI

ITA 6202/DEL/2024[2012-13]Status: Disposed13/8/2025AY 2012-13

SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

ALANKIT ASSIGNMENTS LIMITED,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-28, NEW DELHI

ITA 6201/DEL/2024[2018-19]Status: Disposed13/8/2025AY 2018-19

SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

ANKIT AGARWAL,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-28, DELHI

ITA 6199/DEL/2024[2012-13]Status: Disposed13/8/2025AY 2012-13

SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

ALANKIT ASSIGNMENTS LIMITED,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-28, NEW DELHI

ITA 6198/DEL/2024[2013-14]Status: Disposed13/8/2025AY 2013-14

SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

ANKIT AGARWAL,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-28, DELHI

ITA 6197/DEL/2024[2019-20]Status: Disposed13/8/2025AY 2019-20

SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

ALOK KUMAR AGARWAL,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-28, NEW DELHI

ITA 6196/DEL/2024[2020-21]Status: Disposed13/8/2025AY 2020-21

SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

ALANKIT ASSIGNMENTS LIMITED,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-28, NEW DELHI

ITA 6195/DEL/2024[2010-11]Status: Disposed13/8/2025AY 2010-11

SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

ALOK KUMAR AGARWAL,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-28, NEW DELHI

ITA 6194/DEL/2024[2016-17]Status: Disposed13/8/2025AY 2016-17

SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

ALOK KUMAR AGARWAL,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-28, NEW DELHI

ITA 6193/DEL/2024[2015-16]Status: Disposed13/8/2025AY 2015-16

SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

ALOK KUMAR AGARWAL,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-28, NEW DELHI

ITA 6192/DEL/2024[2011-12]Status: Disposed13/8/2025AY 2011-12

SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

ALOK KUMAR AGARWAL,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-28, NEW DELHI

ITA 6191/DEL/2024[2013-14]Status: Disposed13/8/2025AY 2013-14

SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

ALOK KUMAR AGARWAL,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-28, NEW DELHI

ITA 6190/DEL/2024[2014-15]Status: Disposed13/8/2025AY 2014-15

SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

ALOK KUMAR AGARWAL,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-28, NEW DELHI

ITA 6189/DEL/2024[2012-13]Status: Disposed13/8/2025AY 2012-13

SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

ALANKIT ASSIGNMENTS LIMITED,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-28, NEW DELHI

ITA 6187/DEL/2024[2017-18]Status: Disposed13/8/2025AY 2017-18

SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

ALANKIT ASSIGNMENTS LIMITED,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-28, NEW DELHI

ITA 6186/DEL/2024[2016-17]Status: Disposed13/8/2025AY 2016-17

SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

ALANKIT LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-28, DELHI

ITA 6185/DEL/2024[2019-20]Status: Disposed13/8/2025AY 2019-20

SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

ALANKIT ASSIGNMENTS LIMITED,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-28, NEW DELHI

ITA 6184/DEL/2024[2014-15]Status: Disposed13/8/2025AY 2014-15

SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)