ITAT Delhi Bench
81,626 judgments
AATI PICHRA MAHILA AVAM BUJURG VIKASH MUNCH,. vs EXEMPTIONS WARD FARIDABAD, FARIDABAD
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs PATANJALI AYURVED LIMITED, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs PATANJALI AYURVED LIMITED, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs PATANJALI AYURVED LTD., DELHI
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-18, DELHI, DELHI vs M/S DELHIVERY LIMITED , DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-18, DELHI, DELHI vs M/S DELHIVERY LIMITED , DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
VANDANA BHATIA,DELHI vs ITO,WARD-28(8), DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
VANDANA BHAITA,DELHI vs ITO,WARD-28(5), DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SIROO FASHIONS PVT LTD.,DELHI vs ITO,WARD-23(2), NEW DELHI
IHHR HOSPITALITY PRIVATE LIMITED,NEW DELHI vs THE ACIT, CIRCLE 12(1), DELHI, NEW DELHI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
DCIT, CENTRAL CIRCLE-15, DELHI, DELHI vs GEETA ARORA, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
OM BIOMEDIC PVT LTD,HISAR vs ACIT,CIRCLE- 19(1), DELHI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SRIJAN FAMILY TRUST,NEW DELHI vs ITO WARD-28(1), NEW DELHI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
BHIM SINGH,BAHADURGARH vs COMMISSIONER OF INCOME TAX , ROHTAK
SHRI MAHAVIR SINGH, HON'BLE (Vice President)
RAM AWADH CHAURASIA,GHAZIABAD vs ITO WARD-2(2)(2), GHAZIABAD
SHRI MAHAVIR SINGH, HON'BLE (Vice President)
RAJ RANI GUPTA,NEW DELHI vs ITO, WARD 35(1), DELHI, DELHI
SHRI MAHAVIR SINGH, HON'BLE (Vice President)
MCG MANUFACTURING CO PRIVATE LIMITED,ZAKIR NAGAR, SOUTH EAST DELHI vs INCOME TAX OFFICER, WARD 16(3), DELHI
SHRI VIKAS AWASTHY (Judicial Member)
ALANKIT LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-28, DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
ALANKIT LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-28, DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
ALOK KUMAR AGARWAL,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-28, NEW DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
