ITAT Delhi Bench
81,626 judgments
NAVEEN KUMAR,BARWALA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE, HISAR, HISAR
Ms. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
NISHEETH BANSAL,NEW DELHI vs ASSISTANT COMMISIONER OF INCOME TAX, NEW DELHI
SHRI VIKAS AWASTHY (Judicial Member)
KULBHUSHAN SAHTANI,NEW DELHI vs ITO,WARD-51(5), NEW DELHI
SHRI SUDHIR KUMAR (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
M R FURNISHING PRIVATE LIMITED,DELHI vs ASSISSTANT COMMISSIONER OF INCOME TAX, DELHI
SH. S. RIFAUR RAHMAN, ACCOUNTANT MEMBER AND SH. SUDHIR KUMAR (Judicial Member)
SOCIETY FOR ADVANCEMENT OF VILLAGERS EMPOWERMENT AND REHABILITATION FOR ALL,KOLKATA vs ITO (EXEMP) WARD-2(2), NEW DELHI
MS. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
DCIT, CC-01, NEW DELHI vs SAHARA INDIA COMMERCIAL CORPORATION LTD., KOLKATA
SHRI VIKAS AWASTHY, JUDICIAL MEMBER and SHRIS.RIFAUR RAHMAN (Accountant Member)
DCIT, CC-01, NEW DELHI vs SAHARA INDIA COMMERCIAL CORPORATION LTD., KOLKATA
SHRI VIKAS AWASTHY, JUDICIAL MEMBER and SHRIS.RIFAUR RAHMAN (Accountant Member)
DCIT, CC-01, NEW DELHI vs SAHARA INDIA COMMERCIAL CORPORATION LTD., KOLKATA
SHRI VIKAS AWASTHY, JUDICIAL MEMBER and SHRIS.RIFAUR RAHMAN (Accountant Member)
SABHA CHAND,JAIPUR vs ITO, WARD-2, NARNUAL
SHRI VIKAS AWASTHY (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
DCIT, CENTRAL CIRCLE -20, DELHI vs AMAN GROWTH FUND PVT LTD, DELHI
DCIT, CENTRAL CERCLE-20, NEW DELHI vs NUTAN GROWTH FUND PVT LTD, DELHI
SHRI SUDHIR KUMAR (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
KUSUM DUBE,NEW DELHI vs ITO, WARD- 2(3), GURGAON
SHRI MAHAVIR SINGH, VICE PRESIDENT (THIRD MEMBER), MS. MADHUMITA ROY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
HARMANDER SINGH SRAN,NEW DELHI vs ACIT, CC- 29, NEW DELHI
M/S. THE ORIENTAL INSURANCE CO. LTD.,NEW DELHI vs ACIT, NEW DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
ACIT, NEW DELHI vs M/S. SAHARA INDIA COMMERCIAL CORPORATION LTD., KOLKATA
SHRI VIKAS AWASTHY, JUDICIAL MEMBER and SHRIS.RIFAUR RAHMAN (Accountant Member)
VIRAMGAM MAHESANA PROJECTS LTD.,NEW DELHI vs ACIT, NEW DELHI
SHRIS.RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
COMMISSIONER OF INCOME TAX (EXEMPTIONS) DELHI vs FOUNDATION FOR EDUCATION AND RESEARCH IN PEDIATRIC NEUROLOGY
DCIT, CIRCLE 4(2), NEW DELHI vs BITS N BYTES SOFT PVT LTD, NEW DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
DELHI NEUROLOGICAL ASSOCIATION,DELHI vs ITO WARD EXEMPTIONS-1(3), DELHI
SHRI VIKAS AWASTHY (Judicial Member)
AATI PICHRA MAHILA AVAM BUJURG VIKASH MUNCH,FARIDABAD vs EXEMPTIONS WARD FARIDABAD, FARIDABAD
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
