ITAT Delhi Bench
81,626 judgments
ANIL KASPILASHRAMI,GURGAON vs DCIT, CENTRAL CIRCLE-16, NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
SARABJIT SINGH,DELHI vs INCOME TAX OFFICER, DELHI
VIJAY KUMAR DAGAR,GURGAON vs COMMISSIONER OF INCOME-TAX (APPEALS), NATIONAL FACELESS APPEAL CENTRE (NFAC)
SHRI SATBEER SINGH GODARA (Judicial Member)
MAHINDER SINGH,KARNAL vs INCOME TAX OFFICER, WARD 03, KARNAL
SHRI SATBEER SINGH GODARA (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs IREO GRACE REALTECH PRIVATE LIMITED, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs IREO GRACE REALTECH PRIVATE LIMITED, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
JAGDISH PRASAD GUPTA,DELHI vs CIT(A), DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
DB (INTERNATIONAL) STOCK BROKERS LTD,DELHI vs DCIT,CENTRAL CIRCLE-18 , DELHI
SHRIS.RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
DB (INTERNATIONAL)STOCK BROKERS LTD,DELHI vs DCIT,CENTRAL CIRCLE-18, DELHI
SHRIS.RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
BHAGWAN PRECISION,ROHTAK vs ASSTT. COMMISSIONER OF INCOME TAX, ROHTAK
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S.RIFAUR RAHMAN (Accountant Member)
RAVI KUMAR,NEW DELHI vs DCIT, CIRCLE INT. TAX 2(1)(2), NEW DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
DEWAN CHAND,DELHI vs CIT(A), COIMBATORE
SHRIS.RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
SHRI SANATAN DHARAM SABHA (SHRI RAM MANDIR),MAYUR VIHAR DELHI vs ITO WARD EXMP 2(2), DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 1(3), BENGLURU vs SHRI VINOD KAHSYAP, NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
DEWAN CHAND,NEW DELHI vs DCIT, CIRCLE-62(1), NEW DELHI
SHRIS.RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
DCIT CENTRAL CIRCLE-20, NEW DELHI vs BRIGHT POINT INDIA PVT. LTD., NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S.RIFAUR RAHMAN (Accountant Member)
DCIT, CENTRAL CIRCLE-2, NOIDA vs AJAY GOEL, HARYANA
DCIT, CENTRAL CIRCLE-20, NEW DELHI vs RAGHAV BANSAL, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
DCIT, CENTRAL CIRCLE-20, NEW DELHI vs RESOURSYS TELECOM, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)