ITAT Delhi Bench

MAMTA TREHAN,DELHI vs ACIT CIRCLE 63(1), DELHI

SH. ANSHUL GUPTA,FARIDABAD vs ITO WARD-1(1), FARIDABAD

SH. SUDHIR KUMAR, JUDICIAL MEMBER & SH. MANISH AGARWAL (Accountant Member)

GANGA SAMAGRA NYAAS,DELHI vs CIT(EXEMPTIONS), DELHI

SH. SUDHIR KUMAR, JUDICIAL MEMBER AND SH. MANISH AGARWAL (Accountant Member)

GANGA SAMAGRA NYAAS,DELHI vs CIT(EXEMPTIONS), DELHI

SH. SUDHIR KUMAR, JUDICIAL MEMBER AND SH. MANISH AGARWAL (Accountant Member)

ANJALI JAIN,UTTAR PRADESH vs ITO WARD 1(1)(1), MEERUT

SHRI SATBEER SINGH GODARA (Judicial Member)

SAVITRI ELECTRONICS P. LTD.,NEW DELHI vs ITO WARD 22(3), NEW DELHI

MANGA,PANIPAT vs ITO WARD-2 PANIPAT, PANIPAT

TAKSHSHILA CO-OP GROUP HOUSING SOCIETY LIMITED,DELHI vs ITO WARD 59(2), VIKAS BHAWAN

JAGMOHAN SHARMA,NEW DELHI vs CIT A -13 , NEW DELHI

SHRI SATBEER SINGH GODARA (Judicial Member)

NIKHIL KUMAR JAIN,DELHI vs ASSESSMENT UNIT, INCOME TAX DEPTT. DELHI

SOMVATI GUPTA,DELHI vs INCOME TAX OFFICER, WARD 36(2), NEW DELHI , DELHI

SHRI SATBEER SINGH GODARA (Judicial Member)

DIPAKSHI KHAIRA,NOIDA, UTTAR PRADESH vs DCIT, NOIDA, UTTAR PRADESH

SHRI SATBEER SINGH GODARA (Judicial Member)

SHARAD CHAND KARNWAL,BIJNOR vs ITO WARD-3(1), NAJIBABAD

SHRI MAHAVIR SINGH, HON'BLE (Vice President)

FORTIS C-DOC HEALTHCARE LTD.,DELHI vs INCOME TAX OFFICER, DELHI

SHRI MAHAVIR SINGH, HON'BLE (Vice President)

CSD CANTEEN DGAFMS,NEW DELHI vs CIT(A), NE DELHI

2. Heard the rival contentions and perused the records.3. It was the contention of the assessee made in the grounds of appeal that the AO has grossly erred in law and on facts in framing the assessment in the case of the assessee, a Unit Run Canteen (URC), whose income is expressly exempt under Section 10(23AA) of the Act. The assessment is, therefore bad in law and liable to be quashed. It was the further contention that AO has erred in treating the cash receipt amounting to Rs.27,31,049/-

PROMILLA MATHUR,DELHI vs AO, CIVIC CENTRE,NEW DELHI

SHRI MAHAVIR SINGH, HON'BLE (Vice President)

MAHENDRA SINGH JAIN,GHAZIABAD vs ITO WARD-1(4), GHAZIABAD

SHRI MAHAVIR SINGH, HON'BLE (Vice President)

POOJA TYAGI,DELHI vs INCOME TAX OFFICER, WARD 43(1), DELHI, DELHI

KOMAL ADLAKHA,GURUGRAM vs ITO, WARD 2(2), GURUGRAM

SHRI SATBEER SINGH GODARA (Judicial Member)

ANIL KAPILASHRAMI,GURGAON vs DICT CIRCLE-16, NEW DELHI

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)