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ITAT Delhi Bench

81,626 judgments

SAHKARI GANNA VIKAS SAMITI LTD UNN,UNN,SHAMLI vs AO NFAC DELHI, NFAC NEW DELHI

ITA 4035/DEL/2024[2020-21]Status: Disposed19/8/2025AY 2020-21

MS. MADHUMITA ROY, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)

ACIT CENTRAL CIRCLE-05, NEW DELHI vs VE COMMERCIAL VEHICLES LIMITED, NEW DELHI

ITA 1411/DEL/2023[2015-16]Status: Disposed19/8/2025AY 2015-16

VE COMMERCIAL VEHICLES LTD ,NEW DELHI vs DCIT, CENTRAL CIRCLE 5, NEW DELHI

ITA 1101/DEL/2023[2016-17]Status: Disposed19/8/2025AY 2016-17

VE COMMERCIAL VEHICLES LTD,NEW DELHI vs DCIT, CENTRAL CIRCLE-5, NEW DELHI

ITA 1100/DEL/2023[2015-16]Status: Disposed19/8/2025AY 2015-16

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

THAPAR HOMES LIMITED,NEW DELHI vs ACIT, CENTRAL CIRCLE-15, NEW DELHI

ITA 1054/DEL/2020[2009-10]Status: Disposed19/8/2025AY 2009-10

SHRI VIKAS AWASTHY (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

AGROHA FINCAP LTD.,NEW DELHI vs ITO, WARD- 1(4), NEW DELHI

ITA 8305/DEL/2019[2011-12]Status: Disposed19/8/2025AY 2011-12

SHRI VIKAS AWASTHY (Judicial Member)

THAPAR HOMES LTD.,NEW DELHI vs ACIT, NEW DELHI

ITA 571/DEL/2017[2007-08]Status: Disposed19/8/2025AY 2007-08

SHRI VIKAS AWASTHY (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

THAPAR HOMES LTD.,NEW DELHI vs ACIT, NEW DELHI

ITA 570/DEL/2017[2006-07]Status: Disposed19/8/2025AY 2006-07

SHRI VIKAS AWASTHY (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

ACIT, NEW DELHI vs M/S. THAPAR HOMER LTD., NEW DELHI

ITA 548/DEL/2017[2009-10]Status: Disposed19/8/2025AY 2009-10

SHRI VIKAS AWASTHY (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

THAPAR HOMES LTD.,NEW DELHI vs ACIT, NEW DELHI

ITA 41/DEL/2017[2009-10]Status: Disposed19/8/2025AY 2009-10

ACIT, NEW DELHI vs M/S. THAPAR HOMES LTD., NEW DELHI

ITA 1142/DEL/2017[2006-07]Status: Disposed19/8/2025AY 2006-07

SHRI VIKAS AWASTHY (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

ACIT, NEW DELHI vs M/S. THAPAR HOMES LTD., NEW DELHI

ITA 1141/DEL/2017[2007-08]Status: Disposed19/8/2025AY 2007-08

DCIT, NEW DELHI vs SH. NIRANJAN KOIRALA,, NEW DELHI

ITA 2253/DEL/2010[2006-07]Status: Disposed19/8/2025AY 2006-07

SHRI VIKAS AWASTHY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

SANDHU CONTRACTORS PVT LTD vs DCIT, CIR-23(2), DELHI & ANR.

W.P.(C)/12358/202518/8/2025

HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR

ROHIT BHASIN vs PR COMMISSIONER OF INCOME TAX INTL TAXATION & ORS.

W.P.(C)/11994/202518/8/2025

HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR

AJAY CHOWDHURY CAREOF KANCHAN KAMINI KAKAR SPA vs PR COMMISSIONER OF INCOME TAX INTL TAXATION & ORS.

W.P.(C)/11095/202518/8/2025

HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR

PRINCIPAL COMMISSIONER OF INCOME TAX -10 DELHI vs JAGAT OVERSEAS

ITA - 310 / 202518/8/2025

ROMESH SHARMA ,NEW DELHI vs DCIT, CENTRAL CIRCLE-08, DELHI

ITSSA 5576/DEL/2024[1999-2000]Status: Disposed18/8/2025AY 1999-2000

PR. COMMISSIONER OF INCOME TAX -7, DELHI vs PRAGUN FINANCE PVT. LTD.

ITA/208/202518/8/2025

HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR

COMMISSIONER OF INCOME TAX (TDS)-2 vs M/S SS GROUP

ITA - 308 / 202518/8/2025