ITAT Delhi Bench
81,626 judgments
MRS. SWEETY SURI,DELHI vs ITO WARD-45(1), DELHI
Sh. Satbeer Singh Godara (Judicial Member)
ANIL AGGARWAL,DELHI vs ITO, WARD 36(1), DELHI, DELHI
Sh. Satbeer Singh Godara (Judicial Member)
NISAR AHMAD,BULANDSAHAR vs INCOME TAX OFFICER WARD 2(3)(1) BULANDSHAHAR, BULANDSHAHAR
SHRI MAHAVIR SINGH, HON'BLE (Vice President)
SHAHAALAM,BULANDSAHAR vs ITO WARD 2(3)(1), BULANDSAHAR U.P.
SHRI MAHAVIR SINGH, HON'BLE (Vice President)
DALJIT HARNAM KOUR,DELHI vs ITO WARD-45(5), DELHI
SHRI MAHAVIR SINGH, HON'BLE (Vice President)
MARKETHILL CORPORATE ADVISORY SERVICES PVT LTD,DELHI vs ITO WARD-16(2), DELHI
SHRI MAHAVIR SINGH, HON'BLE (Vice President)
GODARA FILLING STATION,BHIWANI vs COMMISSIONER OF INCOME-TAX (APPEALS), NEW DELHI
Sh. Satbeer Singh Godara (Judicial Member)
SANJEEV AGRAWAL,C/O AKUL AGARWAL AND ASSOCIATES vs INCOME TAX OFFICER, WARD 2(3), INCOME TAX OFFICE
Sh. Satbeer Singh Godara (Judicial Member)
SANJEEV AGRAWAL,C/O AKUL AGARWAL AND ASSOCIATES vs INCOME TAX OFFICER, WARD 2(3), INCOME TAX OFFICE
Sh. Satbeer Singh Godara (Judicial Member)
SANJEEV AGRAWAL,C/O AKUL AGARWAL AND ASSOCIATES vs INCOME TAX OFFICER, WARD 2(3), INCOME TAX OFFICE
Sh. Satbeer Singh Godara (Judicial Member)
RAJNEESH SHARMA,GHAZIABAD vs THE ITO WARD-2(2)(2), GHAZIABAD, GHAZIABAD
Sh. Satbeer Singh Godara (Judicial Member)
KHAITAN AND PARTNERS,DELHI vs ACIT,CIRCLE-61(1), DELHI
MS. MADHUMITA ROY, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
SHRI SAIN SAMAJ CO-OPERATIVE THRIFT AND CREDIT SOCIETY LIMITED,DELHI vs INCOME TAX OFFICER, DELHI
MS. MADHUMITA ROY, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
ELCA COSMETICS PVT LTD,DELHI vs DCIT,CIRCLE-7(1), DELHI
MS. MADHUMITA ROY, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
VITASTA ESTATES PVT. LTD.,NEW DELHI vs ACIT, CIRCLE- 17(1), DELHI
MS. MADHUMITA ROY, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
DAZZLE DEVELOPERS PRIVATE LIMITED,DELHI vs ITO,WARD-7(2), DELHI
SHRI VIKAS AWASTHY (Judicial Member)
SABKA BUILDWELL PRIVATE LIMITED,DELHI vs ITO, WARD-22(1), DELHI
MS. MADHUMITA ROY, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
SAROJ RANI,UTTAR PRADESH vs INCOME TAX OFFICER, WARD 44(6), DELHI, DELHI
MS. MADHUMITA ROY, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
KULDEEP KUMAR,HISAR, HARYANA vs NATIONAL FACELESS ASSESSMENT CENTRE, DELHI
SAHKARI GANNA VIKAS SAMITI LTD UNN,SHAMLI vs ITO NFAC, NFAC DELHI
MS. MADHUMITA ROY, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
