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ITAT Delhi Bench
81,626 judgments
GAURAV SINGHAL,NEW DELHI vs ITO, WARD-17(4), NEW DELHI
ITA 3835/DEL/2019[2015-16]Status: Disposed20/8/2025AY 2015-16
SHRI M BALAGANESH (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
SITAC RE PVT. LTD.,NEW DELHI vs DCIT CIRCLE-23(2), NEW DELHI
ITA 2236/DEL/2019[2013-14]Status: Disposed20/8/2025AY 2013-14
SHRI YOGESH KUMAR U.S (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
DR. OM PRAKASH,DELHI vs ACIT, CIRCLE- 2, GHAZIABAD
ITA 402/DEL/2018[2014-15]Status: Disposed20/8/2025AY 2014-15
SHRI M BALAGANESH (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
BTL INDUSTRIES LTD,NEW DELHI vs DCIT, CENTRAL CIRCLE-II,, FARIDABAD
ITA 3620/DEL/2018[2013-14]Status: Disposed20/8/2025AY 2013-14
BTL INDUSTRIES LTD,NEW DELHI vs DCIT, CENTRAL CIRCLE-II,, FARIDABAD
ITA 3619/DEL/2018[2011-12]Status: Disposed20/8/2025AY 2011-12
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI S RIFAUR RAHMAN (Accountant Member)
BTL INDUSTRIES LTD,NEW DELHI vs DCIT, CENTRAL CIRCLE-II,, FARIDABAD
ITA 3618/DEL/2018[2010-11]Status: Disposed20/8/2025AY 2010-11
T & T MOTORS LTD.,NEW DELHI vs PRCIT-09, NEW DELHI
ITA 2216/DEL/2018[2014-15]Status: Disposed20/8/2025AY 2014-15
SHRI S.RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
ANAND AND ANAND,NEW DELHI vs JCIT, RANGE- 37, NEW DELHI
ITA 2134/DEL/2018[2013-14]Status: Disposed20/8/2025AY 2013-14
BHARPUR SINGLA PROPRIETOR OF B.N. AGRO vs DCIT CENTRAL CIRCLE 2 DELHI & ANR.
W.P.(C)/11435/202519/8/2025
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
ROHIT KUMAR JAIN vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 61(1), DELHI
W.P.(C)/12013/202519/8/2025
M/S MALA PETROCHEMICALS AND POLYMERS vs THE INCOME TAX OFFICER, & ORS.
W.P.(C)/12011/202519/8/2025
QUALCOMM INCORPORATED vs DY. COMMISSIONER OF INCOME TAX
ITA - 271 / 202519/8/2025
ARTI ALLOYS PRIVATE LIMITED vs INCOME TAX OFFICE, WARD 3(2) NEW DELHI
ITA/311/202519/8/2025
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
PR COMMISSIONER OF INCOME TAX CENTRAL-3 NEW DELHI vs DEEPAK AGARWAL
ITA - 313 / 202519/8/2025
PR COMMISSIONER OF INCOME TAX CENTRAL-3 NEW DELHI vs DEEPAK AGARWAL
ITA - 314 / 202519/8/2025
PR COMMISSIONER OF INCOME TAX CENTRAL-3 NEW DELHI vs DEEPAK AGARWAL
ITA - 312 / 202519/8/2025
REJI JOHN T MANI,DELHI vs ITO WARD-68(4),, NEW DELHI
ITA 4620/DEL/2025[2012-13]Status: Disposed19/8/2025AY 2012-13
Sh. Satbeer Singh Godara (Judicial Member)
VINOD KUMAR,KARNAL vs ITO WARD-1, KARNAL
ITA 4344/DEL/2025[2013-14]Status: Disposed19/8/2025AY 2013-14
Sh. Satbeer Singh Godara (Judicial Member)
GURPREET SANDHU,DELHI vs ITO WARD-1(5), GURGAON
ITA 4343/DEL/2025[2017-18]Status: Disposed19/8/2025AY 2017-18
Sh. Satbeer Singh Godara (Judicial Member)
JALANSONS JEWELLERS,DELHI vs INCOME TAX OFFICER, WARD 51(3), DELHI, DELHI
ITA 4339/DEL/2025[2017-18]Status: Disposed19/8/2025AY 2017-18
Sh. Satbeer Singh Godara (Judicial Member)