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ITAT Delhi Bench

81,626 judgments

INCOME TAX OFFICER WARD- 11(3), NEW DELHI vs HIGHRISE SECURITIES AND TRADING PRIVATE LIMITED, NEW DELHI

ITA 30/DEL/2024[2017-18]Status: Disposed20/8/2025AY 2017-18

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

ACIT, CIRCLE 16(1), DELHI vs MY PAPER MERCHANTS PVT. LTD , DELHI

ITA 226/DEL/2024[2018-19]Status: Disposed20/8/2025AY 2018-19

INCOME TAX OFFICER, C R BUILDING DELHI vs SPECTRA TELEVENTURES PRIVATE LIMITED, SOUTH DELHI

ITA 225/DEL/2024[2021-22]Status: Disposed20/8/2025AY 2021-22

SHRI YOGESH KUMAR U.S (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

RANBIR SINGH SOROUT,FARIDABAD vs ITO, WARD-2(2), FARIDABAD

ITA 54/DEL/2023[2019-20]Status: Disposed20/8/2025AY 2019-20

SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

RANBIR SINGH SOROUT,FARIDABAD vs ITO,WARD-2(2), FARIDABAD

ITA 52/DEL/2023[2017-18]Status: Disposed20/8/2025AY 2017-18

SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

NALIN KUMAR RASTOGI LEGAL HEIR HARI SHANKAR RASTOGI,NEW DELHI vs ITO WARD 52(2), NEW DELHI

ITA 3150/DEL/2023[2013-14]Status: Disposed20/8/2025AY 2013-14

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)

ANJU BALA SACHDEVA,NEW DELHI vs ACIT CENTRAL CIRCLE 18, NEW DELHI

ITA 2887/DEL/2023[2018-19]Status: Disposed20/8/2025AY 2018-19

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)

RAJESH KARSANBHAI PATEL,THANE vs DCIT CENTRAL CIRCLE-17, NEW DELHI

ITA 2092/DEL/2023[2017-18]Status: Disposed20/8/2025AY 2017-18

MORPHEUS DEVELOPERS PRIVATE LIMITED,DELHI vs PR, CIT DELHI-4, DELHI

ITA 1753/DEL/2023[2016-17]Status: Disposed20/8/2025AY 2016-17

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)

KARSANBHAI KHIMABHAI PATEL,NEW DELHI vs DCIT, CENTRAL CIRCLE-17, NEW DELHI

ITA 1574/DEL/2023[2017-18]Status: Disposed20/8/2025AY 2017-18

KARSANBHAI KHIMABHAI PATEL,NEW DELHI vs DCIT, CENTRAL CIRCKE-17, NEW DELHI

ITA 1573/DEL/2023[2016-17]Status: Disposed20/8/2025AY 2016-17

MEDSAVE HEALTH INSURANCE TPA LIMITED ,DELHI vs ACIT,CPC TDS, GHAZIABAD

ITA 1027/DEL/2022[2013-14]Status: Disposed20/8/2025AY 2013-14

ACIT, CIRCLE 25(1), DELHI vs T&T MOTORS PVT. LTD. , DELHI

ITA 2049/DEL/2021[2014-15]Status: Disposed20/8/2025AY 2014-15

SHRIS.RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)

ACIT, CIRCLE-61(1), NEW DELHI vs SUBRAMANIAM HARIHARAN, NEW DELHI

ITA 600/DEL/2020[2013-14]Status: Disposed20/8/2025AY 2013-14

SUBRAMANIAM HARIHARAN,DELHI vs ACIT, CIRCLE-63(1), NEW DELHI

ITA 9832/DEL/2019[2013-14]Status: Disposed20/8/2025AY 2013-14

BTL INDUSTRIES LTD,NEW DELHI vs DCIT, CENTRAL CIRCLE-II,, FARIDABAD

ITA 7430/DEL/2019[2008-09]Status: Disposed20/8/2025AY 2008-09

CHARANJIT SINGH,NEW DELHI vs ITO WARD - 45(3), NEW DELHI

ITA 5520/DEL/2019[2011-12]Status: Disposed20/8/2025AY 2011-12

SHRI M BALAGANESH (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)

CHARANJIT SINGH,NEW DELHI vs ITO WARD - 45(3), NEW DELHI

ITA 5519/DEL/2019[2010-11]Status: Disposed20/8/2025AY 2010-11

SHRI M BALAGANESH (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)

CHARANJIT SINGH,NEW DELHI vs ITO WARD - 45(3), NEW DELHI

ITA 5518/DEL/2019[2009-10]Status: Disposed20/8/2025AY 2009-10

SHRI M BALAGANESH (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)

BSC C&C JV,NEW DELHI vs ACIT CIRCLE-62(1), NEW DELHI

ITA 4546/DEL/2019[2013-14]Status: Disposed20/8/2025AY 2013-14

SHRI C. N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)