ITAT Delhi Bench

DELHI CHINMAYA SEWA TRUST,DELHI vs ACIT, CIRCLE EXEMPT 1(1), DELHI

SHRI SATBEER SINGH GODARA (Judicial Member)

VARUN DEWAN,GHAZIABAD vs INCOME TAX OFFICER WARD 2(2)(5), GHAZIABAD

SHRI MAHAVIR SINGH (Vice President)

BHUPESH SHARMA,NEW DELHI vs ITO, NEW DELHI

SHRI M. BALAGANESH (Accountant Member)

CARLSBERG INDIA PRIVATE LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, TDS CIRCLE, GURGAON, GURUGRAM

SHRI MAHAVIR SINGH, HON'BLE (Vice President)

SANJEEV JAI NARAIN AEREN,NEW DELHI vs ACIT CC-16, NEW DELHI

ATAR SINGH,DELHI vs ITO,WARD 70 (1)-DELHI, DELHI

RAMAKANT PAREEK,DELHI vs DCIT CENTRAL CIRCLE-30, DELHI

SHRI S RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)

SAMTA MITTAL,FARIDABAD vs INCOME TAX OFFICER, DELHI

SH. SUDHIR KUMAR, JUDICIAL MEMBER AND SH. MANISH AGARWAL (Accountant Member)

DCIT, CIRCLE-7(1), DELHI vs ERNST & YOUNG SERVICES PRIVATE LIMITED, DELHI

AMAR SINGH,. vs ITO WARD-2, REWARI, .

ANKIT CHAUHAN,DELHI vs THE INCOME TAX OFFICER, WARD 36(1), DELHI, DELHI

INCOME TAX OFFICER, WARD-20(3), DELHI, NEW DELHI vs RMP HOLDINGS PVT LTD, NEW DELHI

SH. S. RIFAUR RAHMAN, ACCOUNTANT MEMBER AND SH. SUDHIR KUMAR (Judicial Member)

LEELU RAM,GURUGRAM vs INCOME TAX OFFICER, GURUGAM

SHRI SATBEER SINGH GODARA (Judicial Member)

KHVATEC INDIA PRIVATE LIMITED,GAUTAM BUDDHA NAGAR vs ASSESSING OFFICER, NOIDA UP

SHRI SUDHIR PAREEK (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

SUDARSAN DE,NEW DELHI vs DCIT, CIRCLE- 2(1)(1), GHAZIABAD

DCIT, CC- 13, JHANDEWALAN vs PARAGON INDUSTRIES LIMITED, GHAZIABAD

SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)

ORIENTAL ARDAAS FOUNDATION,NEW DELHI vs CIT(EXEMPTION), NEW DELHI

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)

ORIENTAL ARDAAS FOUNDATION ,NEW DELHI vs CIT(EXEMPTION), NEW DELHI

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)

MICROAD INDIA PRIVATE LIMITED,DELHI vs DCIT CIRCLE - 16(2), DELHI

SHRI S RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)

LUXEVA INDIA PRIVATE LIMITED,MAHARASHTRA vs NFAC, DELHI

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)