← All Benches
ITAT Delhi Bench
81,626 judgments
SUNIL KUMAR,FARIDABAD vs INCOME TAX OFFICER, FARIDABAD
ITA 957/DEL/2025[2013-14]Status: Disposed20/8/2025AY 2013-14
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
SHRI DIGAMBER JAIN PANCHAYAT,DELHI vs CIT EXEMPTION, DELHI
ITA 910/DEL/2025[2021-22]Status: Disposed20/8/2025AY 2021-22
SHRI DIGAMBER JAISWAL JAIN TRUST,DELHI vs CIT EXEMPTION, DELHI
ITA 907/DEL/2025[2023-24]Status: Disposed20/8/2025AY 2023-24
SHRI DIGAMBER JAIN SAMAJ KASAN(REGD),DELHI vs CIT EXEMPTION, DELHI
ITA 906/DEL/2025[2021-22]Status: Disposed20/8/2025AY 2021-22
JBB INFRASTRUCTURES PRIVATE LIMITED,NEW DELHI vs WARD 13(3), DELHI, NEW DELHI
ITA 4663/DEL/2025[2015-16]Status: Disposed20/8/2025AY 2015-16
PURYS ENTERPRISES PRIVATE LIMITED,DELHI vs INCOME TAX OFFICER, WARD 20(1), NEW DELHI
ITA 4642/DEL/2025[2016-17]Status: Disposed20/8/2025AY 2016-17
SHRI SATBEER SINGH GODARA (Judicial Member)
PURYS ENTERPRISES PRIVATE LIMITED,DELHI vs INCOME TAX OFFICER, WARD 20(1), NEW DELHI
ITA 4641/DEL/2025[2015-16]Status: Disposed20/8/2025AY 2015-16
SHRI SATBEER SINGH GODARA (Judicial Member)
GHANSHYAM SINGH PUNDIR, SAHARANPUR vs ITO WARD-1, SAHARANPUR
ITA 4622/DEL/2025[2018-19]Status: Disposed20/8/2025AY 2018-19
SHRI SATBEER SINGH GODARA (Judicial Member)
KAVITA OVERSEAS PVT LTD,DELHI vs ITO WARD-14(2), DELHI
ITA 4365/DEL/2025[2010-11]Status: Disposed20/8/2025AY 2010-11
Sh. Satbeer Singh Godara (Judicial Member)
VIJAY SINGH,HARYANA vs ITO WARD 2(5), FARIDABAD, FARIDABAD
ITA 4361/DEL/2025[2011-12]Status: Disposed20/8/2025AY 2011-12
SHRI SATBEER SINGH GODARA (Judicial Member)
PRAHLAD SINGH YADAV,NOIDA vs ASSESSING OFFICER, NOIDA
ITA 4355/DEL/2025[2012-13]Status: Disposed20/8/2025AY 2012-13
SHRI SATBEER SINGH GODARA (Judicial Member)
VED PARKASH,KHASPUR, HARYANA vs INCOME TAX OFFICER, WARD 2 , NARNAUL, HARYANA
ITA 4354/DEL/2025[2012-13]Status: Disposed20/8/2025AY 2012-13
Sh. Satbeer Singh Godara (Judicial Member)
DEVASAN INVESTMENTS PVT LTD,DELHI vs ITO,WARD 7(1), DELHI
ITA 4352/DEL/2025[2016-17]Status: Disposed20/8/2025AY 2016-17
SHRI SATBEER SINGH GODARA (Judicial Member)
BALVINDER SINGH,KARNAL, HARYANA vs INCOME TAX OFFICER WARD-1, KARNAL, KARNAL ,HARYANA
ITA 4346/DEL/2025[2018-19]Status: Disposed20/8/2025AY 2018-19
SHRI SATBEER SINGH GODARA (Judicial Member)
SHESHDHAR PANDEY,DELHI vs ITO WARD-5(3)(4), NOIDA
ITA 4097/DEL/2025[2017-18]Status: Disposed20/8/2025AY 2017-18
Sh. Satbeer Singh Godara (Judicial Member)
CHANDRA SHEKHAR AZAD,DELHI vs ASSESSING OFFICER, NFAC
ITA 4028/DEL/2025[2018-19]Status: Disposed20/8/2025AY 2018-19
SHRI M. BALAGANESH (Accountant Member)
SATBIR SHARMA,PANIPAT vs INCOME TAX OFFICER, PANIPAT
ITA 4020/DEL/2025[2012-13]Status: Disposed20/8/2025AY 2012-13
SHRI M. BALAGANESH (Accountant Member)
GIRISH GUPTA HUF,2062, GALI MAHAVIR TELIWARA vs INCOME TAX OFFICER, CIVIC CENTRE
ITA 4015/DEL/2025[2017-18]Status: Disposed20/8/2025AY 2017-18
SHRI SATBEER SINGH GODARA (Judicial Member)
JOGINDER SINGH,VILLAGE BAJGHERA vs ITO WARD 2(2), GURUGRAM
ITA 3872/DEL/2025[2015-2016]Status: Disposed20/8/2025AY 2015-2016
SHRI MAHAVIR SINGH (Vice President)
JATIN,KARNAL vs ASSESSING OFFICER, INCOME TAX DEPARTMENT
ITA 3853/DEL/2025[2017-18]Status: Disposed20/8/2025AY 2017-18
SHRI MAHAVIR SINGH (Vice President)
