ITAT Delhi Bench
81,610 judgments
SHRI SANKAT MOCHAN BALAJI MANDAL ,NEW DELHI vs CIT EXEMPTOIN, DELHI
MS. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
ABHIMANYU B SINGH,GURGAON vs INCOME TAX OFFICER WARD (1), GURGAON
MS. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
UTHTHAAN,GURGAON vs CIRCLE1(1) GURGAON, GURGAON
UTHTHAAN,GURGAON vs CIRCLE(1)(1) GURGAON, GURGAON
SH. SUDHIR KUMAR, JUDICIAL MEMBER\nAND\nSH. MANISH AGARWAL, ACCOUNTANT MEMBER\n\nITA No.1471/Del/2025\nAssessment Year: 2019-20\n\nVs.\n\nUTHTHAAN,\n88, Sector-31\nGurgaon,\nHaryana 122001\nPAN NO. AAAJU0183G\n(APPELLANT)\nDCIT\nCircle -(1)(1)\nGurgaon\n(RESPONDENT)\n\nAppellant by\nShri Tarun Chanana, Advocate\nRespondent by\nShri. Dayainder Singh Sindhu CIT\nDR\n\nDate of hearing:\nDate of Pronouncement:\n21/08/2025\n21/08/2025\n\nORDER\n\nPER SUDHIR KUMAR (Judicial Member)
SHRI RAM SHIKSHA PRASAR SAMITI,NOIDA vs CIT EXEMPTION , LUCKNOW
SH. SUDHIR KUMAR, JUDICIAL MEMBER AND SH. MANISH AGARWAL (Accountant Member)
SHRI RAM SHIKSHA PRASAR SAMITI,NOIDA vs COMMISSIONER OF INCOME TAX, GHAZIABAD
SEQUEL BUILDCON PVT LTD,KARKARDOOMA COMMUNITY CENTRE vs DCIT, CENTRAL CIRCLE-, NEW DELHI
SHUSHMA VERMA,GHAZIABAD vs ASSESSING OFFICER WARD 2(2)(3) GHAZIABAD, GHAZIABAD
SH. SUDHIR KUMAR, JUDICIAL MEMBER AND SH. MANISH AGARWAL (Accountant Member)
ROHIT JAIN,JAIPUR vs ITO WARD 3(3) GURGAON, GURGAON
SHRI SATBEER SINGH GODARA (Judicial Member)
INCENT TOURS PVT LTD,NEW DELHI vs ACIT CIRCLE- 12(1), NEW DELHI
SARASWATI MEMRORIAL TRUST,DELHI vs CIT EXEMPTION, DELHI
MS. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
SHANTI DEVI BAJAJ EDUCATIONAL TRUST,DELHI vs CIT(E) DELHI, CIT(E) DELHI
MS. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
SHANTI DEVI BAJAJ EDUCATIONAL TRUST,DELHI vs CIT ( E) DELHI, CIT ( E) DELHI
MS. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs M/S. SHRISH ENTERPRISES PRIVATE LIMITED, DELHI
MS. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
INCOME TAX OFFICER, C.R. BUILDING, ITO vs SUNITA GOLD AND DIAMONDS PVT LTD, NEW DELHI
HANS RAJ ,PALWAL vs INCOME TAX OFFICE WARD 1(3), FARIDABAD
SHRI S RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
KRISHAN LAL ,NEW DELHI, INDIA vs INCOME TAX OFFICER, NEW DELHI, INDIA
SH. SUDHIR KUMAR, JUDICIAL MEMBER AND SH. MANISH AGARWAL (Accountant Member)
