ITAT Delhi Bench
81,208 judgments
LAHMEYER INTERNATIONAL GMBH,GURGAON vs DDIT, NEW DELHI
SHRI VIJAY PAL RAO, VICE PRESIDENT, SHRI NAVEEN CHANDRA (Accountant Member)
M/S. LAHMEYER INTERNATIONAL GMBH,GERMANY vs DDIT, NEW DELHI
SHRI VIJAY PAL RAO, VICE PRESIDENT, SHRI NAVEEN CHANDRA (Accountant Member)
DCIT, NEW DELHI vs M/S MARUTI SUZUKI INDIA LTD, NEW DELHI
SHRI SUDHIR PAREEK (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
MARUTI SUZUKI INDIA LTD.,NEW DELHI vs ADDL. CIT, NEW DELHI
SHRI SUDHIR PAREEK (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
PRINCIPAL COMMISSIONER OF INCOME TAX - 4 DELHI vs MARUTI SUZUKI INDIA LTD
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
PRINCIPAL COMMISSIONER OF INCOME TAX - 4 DELHI vs MARUTI SUZUKI INDIA LTD
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
ESCORTS KUBOTA LIMITED vs ADDL. CIT SPECIAL RANGE 3
RANJEET SINGH,PALWAL vs INCOME TAX OFFICER, FARIDABAD
SHRI SATBEER SINGH GODARA (Judicial Member)
SATINDER SINGH DHILLON,I P EXTENSION vs CIT(A), INCOME TAX DEPARTMENT
SHRI SATBEER SINGH GODARA (Judicial Member)
AXIOM ASSOCIATES,NEW DELHI vs INCOME TAX OFFICER, WARD 50(1), NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member)
SMT. SEEMA BANSAL,NEW DELHI vs INCOME TAX OFFICER, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member)
MANINDER KAUR JUNEJA,DELHI vs DCIT CIRCLE 43(1), DELHI, DELHI
ASIF,MUZAFFARNAGAR vs INCOME TAX OFFICER, WARD-3(1)(1), MUZAFFARNAGAR
GEET SINGH,RAMPUR vs ITO, RAMPUR
SHRI SATBEER SINGH GODARA (Judicial Member)
SUBHASH CHANDER BAHL,NOIDA vs DCIT CIRCLE 5(2)(1), NOIDA
SHRI SATBEER SINGH GODARA (Judicial Member)
MOHAMMAD ABDULLAH HARIS,NEW FRIENDS COLONY,DELHI vs ASSESSING OFFICER CIVIC CENTRE WARD 72(2), CIVIC CENTRE MINTO ROAD NEW DELHI , DELHI
SHRI SATBEER SINGH GODARA (Judicial Member)
SHYAM BIR,BALLABGARH vs NATIONAL FACELESS APPEAL CENTRE, NEW DELHI
KARUNA JAIN,HARYANA vs ITO WARD-2(3), GURUGRAM
RASHMI MADAN,NEW DELHI vs INCOME TAX OFFICER, CIVIC CENTRE
SHRI SATBEER SINGH GODARA (Judicial Member)
VIJANDER PRASAD GUPTA,GURGAON vs ITO WARD- 52(1), DELHI
SHRI SATBEER SINGH GODARA (Judicial Member)
