ITAT Delhi Bench
81,208 judgments
ACIT, CENTRAL CIRCLE , GHAZIABAD vs UMESH KUMAR BAJAJ, GHAZIABAD
SHRI SUDHIR KUMAR (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
UMESH KUMAR BAJAJ,GHAZIABAD vs DCIT, CENTRAL CIRCLE, GHAZIABAD
SHRI SUDHIR KUMAR (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
UMESH KUMAR BAJAJ,GHAZIABAD vs DCIT CENTRAL CIRCLE, GHAZIABAD
SHRI SUDHIR KUMAR (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
UMESH KUMAR BAJAJ,GHAZIABAD vs DCIT, CENTRAL CIRCLE, GHAZIABAD
SHRI SUDHIR KUMAR (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
UMESH KUMAR BAJAJ,GHAZIABAD vs DCIT,CENTRAL CIRCLE, GHAZIABAD
SHRI SUDHIR KUMAR (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
UMESH KUMAR BAJAJ,GHAZIABAD vs DCIT, CENTRAL CIRCLE, GHAZIABAD
SHRI SUDHIR KUMAR (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
UMESH KUMAR BAJAJ,GHAZIBAD vs DCIT, CENTRAL CIRCLE, GHAZIABAD
SHRI SUDHIR KUMAR (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
UMESH KUMAR BAJAJ,GHAZIABAD vs DCIT,CENTRAL CIRCLE, GHAZIABAD
SHRI SUDHIR KUMAR (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
UMESH KUMAR BAJAJ,GHAZIABAD vs DCIT, CENTRAL CIRCLE, GHAZIABAD
SHRI SUDHIR KUMAR (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
ACIT, CENTRAL CIRCLE, GHAZIABAD vs UMESH KUMAR BAJAJ, GHAZIABAD
SHRI SUDHIR KUMAR (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
VERITAS STORAGE (SINGAPORE) PTE. LTD,SINGAPORE vs DCIT, CIRCLE 3(1)(1), INTERNATIONAL TAXATION, NEW DELHI
SHRI VIJAY PAL RAO, VICE PRESIDENT, SHRI NAVEEN CHANDRA (Accountant Member)
ACIT CIRCLE 22(2), NEW DELHI vs SNAPDEAL LTD., NEW DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
BAIN & COMPANY, INC.,USA vs DCIT INTL. TAXATION CIRCLE, NEW DELHI
SHRI VIJAY PAL RAO, VICE PRESIDENT, SHRI NAVEEN CHANDRA (Accountant Member)
SAINT MARYS SCHOOL,MAINPURI vs ADIT, EXEPMTION CIRCLE, GHAZIABAD
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
STRYKER INDIA PRIVATE LIMITED,NEW DELHI vs ACIT, CIRCLE-22(2), NEW DELHI
SHRI PRAKASH CHAND YADAV (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SANJEEV KUMAR,BULANDSHAHR vs ACIT, CENTRAL CIRCLE- 14, NEW DELHI
SHRI MAHAVIR SINGH (Vice President)
ACIT, CIRCLE-26(2), NEW DELHI vs VIKRAM ELECTRIC EQUIPMENT P.LTD, NEW DELHI
ACIT, CENTRAL CIRCLE- 6, NEW DELHI vs SHIV VANI OIL & GAS EXPLORATION SERVICES LTD., NEW DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
M/S KOHINOOR FOODS LTD.,DELHI vs ACIT, NEW DELHI
SHRI PRAKASH CHAND YADAV (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
M/S KOHINOOR FOODS LTD,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME-TAX, NEW DELHI
SHRI PRAKASH CHAND YADAV (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)