ITAT Delhi Bench
81,208 judgments
ST MARYS EDUCATION SOCIETY ALIGARH,ALIGARH vs DEPUTY COMMISSIONER OF INCOME-TAX, EXEMPTION CIRCLE,, GHAZIABAD
SHREE BALAJI SEWA TRUST,PRASHANT VIHAR vs CIT EXEMPTION DELHI, CIT EXEMPTION DELHI
MS. MADHUMITA ROY, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
ITO, WARD 47(1), DELHI vs PURE AGRI WORLD, DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
MITHLESH KUMAR TRIPATHI,DELHI vs ITO,WARD-24(4), DELHI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
ACIT, CENTRAL CIRCLE, GHAZIABAD, GHAZIABAD vs BRATPAL SINGH TYAGI, HAPUR
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
BRAT PAL SINGH TRAGI THROUGH LEGAL HEIR SMT. SUMAN LATA,HAPUR vs DCIT,CENTRAL CIRCLE, GHAZIABAD
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
ACIT E CIRCLE-1(1) NEW DELH, DELHI vs JEEN FOUNDATION, DELHI
SHRIS.RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
ACIT (E) CIRCLE-1(1) NEW DEHI, DELHI vs JEEN FOUNDATION, DELHI
SHRIS.RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
BRAT PAL SINGH TYAGI,HAPUR vs DCIT,CENTRAL CIRCLE, GHAZIABAD
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
SARENA PRIVATE LIMITED,DELHI vs PCIT CENTRAL, DELHI-3, DELHI
SARENA PRIVATE LIMITED,DELHI vs PR,CIT CENTRE DELHI-3, DELHI
SHIVAM BETELNUT PRIVATE LIMITED,DELHI vs ACIT, CIRCLE-22(2), NEW DELHI
MS. MADHUMITA ROY, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
SHIVAM BETELNUT PRIVATE LIMITED,DELHI vs ACIT,CIRCLE-22(2), DELHI
MS. MADHUMITA ROY, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
LATE SHRI SOM PRAKASH SETHI ( THROUGH LEGAL HEIR MR. AMAN SETHI),NEW DELHI vs ACIT CRICLE-28(1), NEW DELHI
SHRI YOGESH KUMAR U.S (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
BAIN AND COMPANY,USA vs DCIT, GURGOAN
SHRI VIJAY PAL RAO, VICE PRESIDENT, SHRI NAVEEN CHANDRA (Accountant Member)
ACIT, CENTRAL CIRCLE, GHAZIABAD, GHAZIABAD vs UMESH KUMAR BAJAJ, GHAZIABAD
SHRI SUDHIR KUMAR (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
ACIT, CENTRAL CIRCLE, GHAZIABAD, GHAZIABAD vs UMESH KUMAR BAJAJ, GHAZIABAD
SHRI SUDHIR KUMAR (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
DEEPAK BATRA,ROHTAK vs DCIT CENTRAL CIRCLE, GURGAON
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
ACIT, CENTRAL CIRCLE, GHAZIABAD vs UMESH KUMAR BAJAJ, GHAZIABAD
SHRI SUDHIR KUMAR (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
ACIT, CENTRAL CIRCLE , GHAZIABAD vs UMESH KUMAR BAJAJ, GHAZIABAD
SHRI SUDHIR KUMAR (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
