ITAT Delhi Bench
81,208 judgments
VISISTH CHAY VYAPAR LIMITED,MEERUT vs ITO,WARD-26(3), DELHI
SHRIS.RIFAUR RAHMAN (Accountant Member), SHRI SUDHIR KUMAR (Judicial Member)
VISISTH CHAY VYAPAR LIMITED,MEERUT vs ITO,WARD-26(3), DELHI
VISISTH CHAY VYAPAR LIMITED,MEERUT vs ITO,WARD-26(3), DELHI
DEEPAK KAUSHAL ,FARIDABAD vs ITO,WARD-1(1), FARIDABAD
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
AMAR CHEMICALS,DELHI vs DCIT, CENTRAL CIRCLE 15 , DELHI
ASSISTANT COMMISSIONER OF INCOME TAX, DELHI vs VIJENDRA SURENDRA EXPORTS PRIVATE LIMITED, DELHI
MS. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
GURUDWARA SHRI GURU SINGH SABHA,DELHI vs ITO (EXEMPTION) WARD 1(2), DELHI
MS. MADHUMITA ROY, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
GURPREET SINGH,NEW DELHI vs INCOME TAX OFFICER, NEW DELHI
the Hon'ble Income Tax Appellate Tribunal (ITAT). The appeal before the Hon'ble Tribunal was required to be filed within the prescribed time limit as per the provisions of the Income Tax Act, 1961. However, due to unforeseen medical reasons, I could not file the appeal within the prescribed period. The delay in filing the appeal has occurred due to the following medical condition(s):
ASSISTANT COMMISSIONER OF INCOME TAX, DELHI vs VIJENDRA SURENDRA EXPORTS PRIVATE LIMITED, DELHI
MS. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, DELHI vs VIJENDRA SURENDRA EXPORTS PRIVATE LIMITED, DELHI
MS. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
VIRENDRA KUMAR,NEW DELHI vs ITO WARD 58(1), DELHI
MS. MADHUMITA ROY, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
SAHIL GUPTA,DELHI vs CIT(A), DELHI
MS. MADHUMITA ROY, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
BHARTIYA TATTVA FOUNDATION,BULANDSHAHR vs ITO WARD-2(3)(2), BULANDSHAHR
BEOFREMS. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
BHARTIYA TATTVA FOUNDATION,BULANDSHAHR vs ITO WARD-2(3)(2), BULANDSHAHR
BEFOREMS. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
SURAJ DUROBUILD (P) LTD,NEW DELHI vs ACIT CIORCLE-24(2), NEW DELHI
MS. MADHUMITA ROY, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
AURAINE BOTANICALS PRIVATE LIMITED,GURGAON vs INCOME TAX OFFICER, GURGAON
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
ARUN DWIVEDI,DELHI vs ACIT, CIRCLE-9(2), DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, NOIDA, NOIDA vs RBA BUILDTECH PVT. LTD, NOIDA
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SAI SAMARPAN REALTORS PVT LTD,DELHI vs JCIT CENTRAL RANGE-1, NEW DELHI
MS. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
SAI SAMARPAN REALTORS PVT LTD,DELHI vs JCIT CENTRAL RANGE-1, DELHI
MS. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
