ITAT Delhi Bench
81,208 judgments
ITO WARD-66(4), NEW DELHI vs VIJAY SHANKAR BAJPAI, RAJASTHAN
SHRI ANUBHAV SHARMA (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
ITO WARD-66(4), NEW DELHI vs VIJAY SHANKAR BAJPAI, RAJASTHAN
SHRI ANUBHAV SHARMA (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
GNJ IMPEX,NEW DELHI vs ACIT(OSD),CIT-8, NEW DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
ACIT, CIRCLE- 9(1), NEW DELHI vs FIS GLOBAL BUSINESS SOLUTIONS INDIA PVT. LTD., NEW DELHI
SHRI SUDHIR PAREEK (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
M/S. ORIENT INTERNATIONAL,NOIDA vs ACIT, NEW DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
ACIT, NEW DELHI vs M/S. ORIENT INTERNATIONAL, DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
SUMIT GUPTA vs DEPUTY COMMISSIONER OF INCOME TAX
PRINCIPAL COMMISSIONER OF INCOME TAX- 10 vs ARVI LIGHTS
COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION -3 vs TABLEAU INTERNATIONAL UNLIMITED COMPANY
PRINCIPAL COMMISSIONER OF INCOME TAX - 4 DELHI vs MITSUBISHI CORPORATION (INDIA) PVT LTD
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
PR. COMMISSIONER OF INCOME TAX-1, DELHI vs ACB (INDIA) POWER LTD.
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
PRINCIPAL COMMISSIONER OF INCOME TAX - 4 DELHI vs MITSUBISHI CORPORATION (INDIA) PVT LTD
PR. COMMISSIONER OF INCOME TAX-1, DELHI vs ACB (INDIA) POWER LTD.
RAM DARSHAN AGARWAL,BIJNORE vs ITO,WARD-3(3), BIJNORE
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
DEEPAK CHHABRA,DELHI vs ITO,WARD-49(1), DELHI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
