ITAT Delhi Bench

81,208 judgments

NEELAM GARG,FARIDABAD vs INCOME TAX OFFICER WARD 2(1), FBD, HARYANA

ITA 4411/DEL/2025[2017-18]Status: Disposed25/8/2025AY 2017-18

Sh. Satbeer Singh Godara (Judicial Member)

BABITA SHARMA,SONIPAT vs INCOME TAX OFFICER, WARD-1, SONIPAT

ITA 4409/DEL/2025[2015-16]Status: Disposed25/8/2025AY 2015-16

Sh. Satbeer Singh Godara (Judicial Member)

BRIJESH SHARMA,GHAZIABAD vs INCOME TAX DEPARTMENT , GHAZIABAD

ITA 4404/DEL/2025[2012-13]Status: Disposed25/8/2025AY 2012-13

Sh. Satbeer Singh Godara (Judicial Member)

DEEPAK SURESH SHANDILYA,BHIWANI vs ITO WARD-1, BHIWANI

ITA 4383/DEL/2025[2012-13]Status: Disposed25/8/2025AY 2012-13

Sh. Satbeer Singh Godara (Judicial Member)

DEEPAK SURESH SHANDILYA,BHIWANI vs ITO WARD-(1), BHIWANI

ITA 4382/DEL/2025[2010-11]Status: Disposed25/8/2025AY 2010-11

Sh. Satbeer Singh Godara (Judicial Member)

SHRI GAUSHALA BABA PHULU SADH,JIND, HARYANA vs ITO WARD-1, JIND, JIND, HARYANA

ITA 4320/DEL/2025[2016-17]Status: Disposed25/8/2025AY 2016-17

Sh. Satbeer Singh Godara (Judicial Member)

ANKIT BISHT,DELHI vs DHARMESH SEHGAL, INCOME TAX OFFICER, WARD 58(4), DELHI

ITA 4283/DEL/2025[2017-18]Status: Disposed25/8/2025AY 2017-18

Sh. Satbeer Singh Godara (Judicial Member)

TILLSOIL FARMS PVT LTD,DELHI vs ITO, DELHI

ITA 3496/DEL/2025[2017-18]Status: Disposed25/8/2025AY 2017-18

Sh. Satbeer Singh Godara (Judicial Member)

RAVI KUMAR GOEL,HAPUR vs ITO 2(3)(5), HAPUR

ITA 3486/DEL/2025[2017-18]Status: Disposed25/8/2025AY 2017-18

Sh. Satbeer Singh Godara (Judicial Member)

AKASH MALIK,NEW DELHI vs ASSESSING OFFICER, NEW DELHI

ITA 3/DEL/2025[2017-2018]Status: Disposed25/8/2025AY 2017-2018

Sh. Satbeer Singh Godara (Judicial Member)

VARDHMAN SATHANAKWASI JAIN MAHASANGH DELHI PRADESH,GHAZIABAD vs CIT(EXEMPTION), DELHI

ITA 2156/DEL/2025[-]Status: Disposed25/8/2025

Sh. Satbeer Singh Godara, Judicial Member & Sh. Naveen Chandra (Accountant Member)

VARDHMAN JAIN SANGH(REGD),NEW DELHI vs CIT(EXEMPTION), DELHI

ITA 2155/DEL/2025[-]Status: Disposed25/8/2025

Sh. Satbeer Singh Godara, Judicial Member & Sh. Naveen Chandra (Accountant Member)

KANTA MITTAL,DELHI vs CIT(A)-26, DELHI

ITA 1433/DEL/2025[2014-2015]Status: Disposed25/8/2025AY 2014-2015

DEVENDRA KUMAR,NOIDA vs ADDITIONAL / JOINT / DEPUTY / ASSISTANT COMMISSIONER OF INCOME TAX, DELHI

ITA 5784/DEL/2024[2016-17]Status: Disposed25/8/2025AY 2016-17

SHRI S RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)

ARTI SHUKLA,AGRA vs DCIT CENTRAL CIRCLE-31, DELHI

ITA 1325/DEL/2023[2020-21]Status: Disposed25/8/2025AY 2020-21

Sh. Satbeer Singh Godara, Judicial Member & Sh. Naveen Chandra (Accountant Member)

ARTI SHUKLA,AGRA vs DCIT CENTRAL CIRCLE-31, DELHI

ITA 1324/DEL/2023[2015-16]Status: Disposed25/8/2025AY 2015-16

Sh. Satbeer Singh Godara, Judicial Member & Sh. Naveen Chandra (Accountant Member)

ORIENT INTERNATIONAL,NEW DELHI vs ACIT CIRCLE-59(1), NEW DELHI

ITA 1802/DEL/2020[2014-15]Status: Disposed25/8/2025AY 2014-15

SHRI ANUBHAV SHARMA (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)

ORIENT INTERNATIONAL,NEW DELHI vs ACIT CIRCLE-59(1), NEW DELHI

ITA 1372/DEL/2020[2015-16]Status: Disposed25/8/2025AY 2015-16

SHRI ANUBHAV SHARMA (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)

ORIENT INTERNATIONAL,NEW DELHI vs ACIT CIRCLE-59(1), NEW DELHI

ITA 1371/DEL/2020[2013-14]Status: Disposed25/8/2025AY 2013-14

SHRI ANUBHAV SHARMA (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)

ACIT CENTRAL CIRCLE-1, FARIDABAD vs SOHAN LAL SINGLA, NEW DELHI

ITA 8433/DEL/2019[2012-13]Status: Disposed25/8/2025AY 2012-13

Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)